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Rajasthan High Court judgments

44,813 judgments · page 27 of 2,241

High Courts20 Aug 2024Allowed

Bhajan Lal Vs Sandeep Kumar Godara

Rajasthan High Court · (2024) 08 RAJ CK 1139

Code of Criminal Procedure, 1973 - Section 231, 311Prevention of Corruption Act, 1988 - Section 7, 13(1)(d)Indian Penal Code, 1860 - Section 120(b)
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High Courts12 Aug 2024Allowed

Bhopal Ram Purohit Vs Geeta

Rajasthan High Court · (2024) 08 RAJ CK 1137

Indian Penal Code, 1860 - Section 341, 323, 363 366, 376(2)(n), 376(d), 457Code of Criminal Procedure, 1973 - Section 161, 439, 446Protection of Children from Sexual Offences Act, 2012 - Section 5(g)(l), 6
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High Courts02 Aug 2024Disposed of

Kuldeep Vs State Of Rajasthan

Rajasthan High Court · (2024) 08 RAJ CK 1132

Essential Commodities Act, 1955 - Section 3, 7Code of Criminal Procedure, 1973 - Section 457, 482
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High Courts01 Aug 2024Dismissed

Kulddeep Vs State Of Rajasthan

Rajasthan High Court · (2024) 08 RAJ CK 1130

Code of Criminal Procedure, 1973 - Section 161, 164, 439Indian Penal Code, 1860 - Section 342, 376(2)(f)Protection of Children from Sexual Offences Act, 2012 - Section 5(m), 6
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High Courts30 Jul 2024Allowed

Sitaram Vs State Of Rajasthan

Rajasthan High Court · (2024) 07 RAJ CK 1543

Indian Penal Code, 1860 - Section 494, 497, 109, 114, 494Code of Criminal Procedure, 1973 - Section 200, 202, 482
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High Courts29 Jul 2024Disposed of

Munshi Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 07 RAJ CK 1542

Narcotic Drugs and Psychotropic Substances Act, 198 - Section 8, 18, 29, 59Code of Criminal Procedure, 1973 - Section 482
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