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Rajasthan High Court judgments

44,813 judgments · page 29 of 2,241

High Courts07 Jun 2024Allowed

Kumbh Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0048

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts07 Jun 2024Allowed

Rajuram Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts07 Jun 2024Allowed

Bherulal Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0045

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
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High Courts07 Jun 2024Allowed

Jay Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts07 Jun 2024Allowed

Hasan Khan Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29
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High Courts07 Jun 2024Allowed

Punamchand Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
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High Courts06 Jun 2024Allowed

Manoj Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 25, 29
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High Courts06 Jun 2024Allowed

Vishal Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
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High Courts06 Jun 2024Allowed

Kanhaiya Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29
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High Courts06 Jun 2024Allowed

Mangi Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0019

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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