High Courts25 Aug 2021Allowed
Gopal Singh Vs State
Rajasthan High Court · (2021) 08 RAJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 201 of 2,241
High Courts25 Aug 2021Allowed
Kuldeep Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 08 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 16, 17
High Courts25 Aug 2021
Gokul Singh Vs Khama Kanwar And Others
Rajasthan High Court · (2021) 08 RAJ CK 0026
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173(1)
High Courts25 Aug 2021Dismissed
New India Assurance Co. Ltd And Others Vs Nikhil Saini And Others
Rajasthan High Court · (2021) 08 RAJ CK 0025
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Motor Vehicles Act, 1988 — Section 155Indian Succession Act, 1925 — Section 306
High Courts24 Aug 2021Allowed
Gursewak Singh And Others Vs State And Others
Rajasthan High Court · (2021) 08 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Preservation Of Certain Animals Act, 1950 — Section 5, 8Rajasthan Bovine Animal (Prohibition Of Slaughterand Regulation Of Temporary Migration Or Export) Act, 1995 — Section 5, 8
High Courts24 Aug 2021Allowed
Mahipal Maderna Vs Union Of India
Rajasthan High Court · (2021) 08 RAJ CK 0030
Code Of Criminal Procedure, 1973 — Section 313, 439Indian Penal Code, 1860 — Section 120B, 201, 302, 364
High Courts24 Aug 2021Allowed
Ram Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 08 RAJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392Arms Act, 1959 — Section 3, 25, 27
High Courts19 Aug 2021Disposed Of
Vijay Kumar Goyal Vs Kishanlal And Others
Rajasthan High Court · (2021) 08 RAJ CK 0034
High Courts19 Aug 2021Disposed Of
Dinesh Kumar Jindal Vs Kishanlal And Others
Rajasthan High Court · (2021) 08 RAJ CK 0033
High Courts19 Aug 2021Allowed
Mamta Devi And Others Vs Rajesh Choudhary And Others
Rajasthan High Court · (2021) 08 RAJ CK 0032
High Courts19 Aug 2021Disposed Of
Bharatpur Nutritional Products Ltd Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 08 RAJ CK 0008
High Courts19 Aug 2021Dismissed
Mahesh Chand Sharma And Others Vs Maharshi Dayanand And Others
Rajasthan High Court · (2021) 08 RAJ CK 0007
Limitation Act, 1963 — Section 5
High Courts18 Aug 2021Partly Allowed
Narendra Vs Singh Sanjay And Others
Rajasthan High Court · (2021) 08 RAJ CK 0039
High Courts18 Aug 2021Partly Allowed
Parasmal Vs Guman Singh And Others
Rajasthan High Court · (2021) 08 RAJ CK 0038
High Courts18 Aug 2021Disposed Of
Cholamandalam MS General Insurance Co. Ltd Vs Sohan Kanwar And Others
Rajasthan High Court · (2021) 08 RAJ CK 0037
Motor Vehicles Act, 1988 — Section 133, 134, 166
High Courts18 Aug 2021Dismissed
National Insurance Co. Ltd, Suratgarh through Deputy Manager Vs Mamta And Others
Rajasthan High Court · (2021) 08 RAJ CK 0036
Motor Vehicles Act, 1988 — Section 133
High Courts18 Aug 2021Allowed
Abdul Hafij Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 08 RAJ CK 0009
High Courts17 Aug 2021Disposed Of
Monika Sharma And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 08 RAJ CK 0006
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29
High Courts10 Aug 2021Dismissed
United India Insurance Co. Ltd Vs Geeta Devi And Others
Rajasthan High Court · (2021) 08 RAJ CK 0040
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts10 Aug 2021
Om Prakash Chhipa And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 08 RAJ CK 0015