High Courts13 Sept 2021Allowed
Kumbha Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 341, 323, 307, 394
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 199 of 2,241
High Courts13 Sept 2021Allowed
Ramesh Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts13 Sept 2021Allowed
Aman Deep Singh Vs State
Rajasthan High Court · (2021) 09 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 37
High Courts13 Sept 2021Allowed
Kuldeep And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 327, 364A, 365, 386, 395
High Courts13 Sept 2021Disposed Of
Champa Devi Vs Shaitan Singh And Others
Rajasthan High Court · (2021) 09 RAJ CK 0019
Limitation Act, 1963 — Section 5
High Courts13 Sept 2021Partly Allowed
Dinesh S/O Shri Devi Lal Ved, R/O Alipura Vs Bhanwar Lal And Others
Rajasthan High Court · (2021) 09 RAJ CK 0018
High Courts10 Sept 2021Allowed
Laxmi Devi Vs State
Rajasthan High Court · (2021) 09 RAJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 460Arms Act, 1959 — Section 4, 25
High Courts10 Sept 2021Allowed
Sunil Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394
High Courts10 Sept 2021Dismissed
Ajay Kumar Khande And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0039
High Courts09 Sept 2021Disposed Of
Madhu Gurjar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0037
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29
High Courts09 Sept 2021Disposed Of
Chanda Chhitak Prajapati And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0036
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29
High Courts09 Sept 2021Allowed
Nanu Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0035
High Courts09 Sept 2021Disposed Of
Devendra Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0034
High Courts09 Sept 2021Dismissed
Chetan Sharma And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0033
High Courts09 Sept 2021Allowed
Dinesh Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0017
High Courts08 Sept 2021
Somveer Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0013
High Courts08 Sept 2021Disposed Of
Hetram And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0012
High Courts07 Sept 2021Allowed
Babu Lal @ Babblu Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0015
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Sept 2021Allowed
Kuldeep Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 201, 302
High Courts07 Sept 2021Dismissed
Sadakat Ali @ Chhota Sadda Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0011