High Courts07 Sept 2021Disposed Of
Mohammad Ilias Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0010
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 200 of 2,241
High Courts07 Sept 2021Dismissed
Suraj Verma S/O Shri Nanag Ram Verma Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0009
High Courts06 Sept 2021Allowed
Badar And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302, 324
High Courts06 Sept 2021
Tata Projects Limited And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0008
High Courts06 Sept 2021Allowed
Summ Mohammed Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0007
High Courts04 Sept 2021Dismissed
Firoj Khan Vs Jaipur Vidhyut Vitran Nigam Limited And Others
Rajasthan High Court · (2021) 09 RAJ CK 0006
High Courts04 Sept 2021Dismissed
State Of Rajasthan And Others Vs Dr. Megha Gaur
Rajasthan High Court · (2021) 09 RAJ CK 0005
Limitation Act, 1963 — Section 5
High Courts04 Sept 2021Allowed
Dr.Ajay Sihag Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 09 RAJ CK 0004
High Courts02 Sept 2021Allowed
Omprakash Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0003
Indian Penal Code, 1860 — Section 307, 341
High Courts01 Sept 2021Allowed
Sampat Kumar Khatik S/O Shri Omprakash Khatik Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0001
High Courts31 Aug 2021Allowed
Pomaram Vs State And Others
Rajasthan High Court · (2021) 08 RAJ CK 0016
High Courts31 Aug 2021Disposed Of
Prabhu Dayal Raigar S/O Bhagirath Prasad And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 08 RAJ CK 0011
Indian Penal Code, 1860 — Section 149, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts27 Aug 2021Allowed
Devi Lal Atmaz Vs State Of Rajasthan
Rajasthan High Court · (2021) 08 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 342, 376
High Courts27 Aug 2021Disposed Of
Bhawani Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 08 RAJ CK 0019
High Courts27 Aug 2021Disposed Of
Lignite Power Pvt Ltd Vs Commissioner
Rajasthan High Court · (2021) 08 RAJ CK 0017
Code Of Civil Procedure, 1908 — Section 151Central Excise Act, 1944 — Section 35G
High Courts27 Aug 2021Allowed
University Of Rajasthan, Jaipur, Through Its Registrar Vs Rahul Gautam And Others
Rajasthan High Court · (2021) 08 RAJ CK 0010
High Courts26 Aug 2021Disposed Of
Kanchan Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 08 RAJ CK 0024
High Courts26 Aug 2021Allowed
Rameshwar Vs State Of Rajasthan
Rajasthan High Court · (2021) 08 RAJ CK 0023
Indian Penal Code, 1860 — Section 323, 341, 354, 376(2)(I), 376(3), 450, 540Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4. 7, 8Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts26 Aug 2021Allowed
Lal S/o Sh. Nana Lal Vs State
Rajasthan High Court · (2021) 08 RAJ CK 0022
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Aug 2021Allowed
Mungla S/O Hinduji Vs State Of Rajasthan
Rajasthan High Court · (2021) 08 RAJ CK 0021