High Courts16 Feb 2010Dismissed
Ranveer Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 02 RAJ CK 0056
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,171 of 2,241
High Courts15 Feb 2010
Kokila Sharma and Others Vs State and Others (and Cognate as per Schedule annexed)
Rajasthan High Court · (2010) 1 WLN 617
High Courts15 Feb 2010Dismissed
Raghuraj Rathore and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 582
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 173(2), 482Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts15 Feb 2010
Murari Lal Sharma Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0086
High Courts15 Feb 2010
Jitendra Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Penal Code, 1860 (IPC) — Section 143, 148, 149, 307, 323
High Courts15 Feb 2010
Sukhwir Sisodia Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0080
High Courts15 Feb 2010
Smt. Rajul Jain Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0073
High Courts15 Feb 2010
Mukat Bihari Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0072
High Courts15 Feb 2010
Smt. Sundri Devi Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0063
High Courts15 Feb 2010
Smt. Chandra Kala Sharma Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0054
High Courts15 Feb 2010
Atar Singh and Others Vs State and Others
Rajasthan High Court · (2010) 02 RAJ CK 0041
High Courts11 Feb 2010Allowed
Kawar Singh @ Kawriya Vs The State of Rajasthaj
Rajasthan High Court · (2010) 02 RAJ CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 376, 376(2)(f), 511
High Courts11 Feb 2010Dismissed
Shanker Puri Vs L.Rs. of Lal Puri and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 2800 : (2011) 2 RLW 1705
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Hindu Succession Act, 1956 — Section 30Succession Act, 1925 — Section 55
High Courts11 Feb 2010
Shiv Parwati Marble Vs Ajmer Vidhyut Vitaran Nigam Limited and Another
Rajasthan High Court · AIR 2010 Raj 86 : (2010) 3 CivCC 399 : (2010) 2 RLW 1418
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127, 135, 136, 137
High Courts10 Feb 2010
State of Rajasthan Vs Sunder Lal and Another
Rajasthan High Court · (2010) 1 WLN 655
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Feb 2010
C.P. Joshi Vs Kalyan Singh Chouhan and Another
Rajasthan High Court · AIR 2010 Raj 100 : (2010) 4 RLW 3269
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 4, Order 7 Rule 14, Order 7 Rule 14Representation of the People Act, 1951 — Section 117, 81, 81(3), 82, 83
High Courts10 Feb 2010Dismissed
Raju @ Rajkumar Vs State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 390, 397
High Courts10 Feb 2010
Pappu @ Patwari and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 326, 34
High Courts10 Feb 2010Dismissed
Rajendra Singh Meena Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2010) 2 Crimes 808 : (2010) 1 WLN 657
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts10 Feb 2010Dismissed
State of Rajasthan and Others Vs Shankar Lal Parmar
Rajasthan High Court · (2010) 02 RAJ CK 0011