High Courts19 Feb 2010Allowed
Prem Narain Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 4 SLR 779
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,170 of 2,241
High Courts19 Feb 2010
C.P. Singh Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2010) 02 RAJ CK 0066
High Courts19 Feb 2010
Resident Engineer, Rajasthan State Bridge and Construction Corporation Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0059
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Feb 2010Dismissed
Mota Ram Vs Smt. Krishna and Others
Rajasthan High Court · (2011) 1 RLW 17
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Feb 2010
Rajasthan State Text Book Board Vs Kajod Mal and Another
Rajasthan High Court · (2010) 126 FLR 554 : (2010) 4 LLJ 683
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts18 Feb 2010Dismissed
State of Rajasthan Vs Imran @ Onkar
Rajasthan High Court · (2010) 3 RLW 2264
Penal Code, 1860 (IPC) — Section 376, 450
High Courts18 Feb 2010Allowed
Ram Prasad Vs Prem @ Premraj and Another
Rajasthan High Court · (2010) 02 RAJ CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 341, 379
High Courts18 Feb 2010
Mohanlal Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 818
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 449, 450
High Courts18 Feb 2010Dismissed
Ved Prakash Sharma Vs Chairman, Rajasthan Electronics Limited and Another
Rajasthan High Court · (2010) 02 RAJ CK 0068
High Courts18 Feb 2010Allowed
Central Academy Educational Society Vs The Pratap Commercial Co. Pvt. Ltd.
Rajasthan High Court · (2010) 2 RLW 1327
Arbitration and Conciliation Act, 1996 — Section 34
High Courts18 Feb 2010Allowed
Krishna Kumar Indora Vs New India Ins. Co. Ltd. and Others
Rajasthan High Court · (2010) 2 WLN 305
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23, 23B
High Courts18 Feb 2010Dismissed
Raju and Others Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 3041 : (2011) 1 DMC 41 : (2011) 1 RLW 36
Hindu Marriage Act, 1955 — Section 5, 7Penal Code, 1860 (IPC) — Section 304B
High Courts17 Feb 2010Allowed
Punma Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 498A
High Courts16 Feb 2010Dismissed
Mahesh Chaudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 410
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Passports Act, 1967 — Section 10(3)(e), 6(f)
High Courts16 Feb 2010
Bhanwar Lal Khati, Prem Kumar Nagar and Rajendra Prasad Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0098
High Courts16 Feb 2010
Karma and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 745
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 396, 449, 460
High Courts16 Feb 2010
Smt. Kishani Devi and Others Vs Board of Revenue and Others
Rajasthan High Court · (2010) 1 WLN 620
High Courts16 Feb 2010Allowed
Yogeshwar Sharma and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0070
High Courts16 Feb 2010Allowed
Ramjan and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 2 Crimes 810 : (2011) 1 DMC 200 : (2010) 1 WLN 614
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts16 Feb 2010
Suresh Durgan Vs Rajasthan Rajya Vidyut Prasaran Nigam Limited
Rajasthan High Court · (2010) 02 RAJ CK 0065