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Rajasthan High Court judgments

44,813 judgments · page 1,172 of 2,241

High Courts09 Feb 2010Dismissed

Ishwar Lal Khatri Vs State of Rajasthan

Rajasthan High Court · (2010) CriLJ 1876 : (2010) 5 RCR(Criminal) 202 : (2010) 2 RLW 1364 : (2010) 1 WLN 636

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 5, 96Limitation Act, 1963 — Section 10, 11, 12, 13, 14
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High Courts09 Feb 2010Dismissed

Yashwant Singh Vs State of Rajasthan and Another

Rajasthan High Court · (2010) 3 RLW 2439

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 405, 420, 467, 468
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High Courts05 Feb 2010Allowed

Gajendra Singh Vs Ajay Singh and Others

Rajasthan High Court · (2010) 4 RLW 3629 : (2010) 1 WLN 387

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 309Rajasthan Accounts Service Rules, 1954 — Rule 28A
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High Courts05 Feb 2010Allowed

Nand Singh and Others Vs State

Rajasthan High Court · (2011) 1 RLW 302

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341
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