COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,173 of 2,241

High Courts04 Feb 2010

Kalulal Vs State of Rajasthan

Rajasthan High Court · (2010) 1 WLN 411

Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 1(2), 41(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8

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High Courts04 Feb 2010Dismissed

State Vs Girraj Prasad

Rajasthan High Court · (2011) 8 RCR(Criminal) 2955 : (2010) 4 RLW 3298

Criminal Procedure Code, 1973 (CrPC) — Section 457Rajasthan Forest Act, 1953 — Section 52, 54(2)

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High Courts04 Feb 2010Dismissed

Babu Lal Vs Bhoma Ram and Others

Rajasthan High Court · (2011) 8 RCR(Criminal) 2961 : (2010) 4 RLW 3300

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 147, 149, 323, 341, 382

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High Courts04 Feb 2010Dismissed

Commissioner of Income Tax Vs Shrikumar

Rajasthan High Court · (2010) 02 RAJ CK 0001

Income Tax Act, 1961 — Section 256(1), 256(2)

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High Courts03 Feb 2010Allowed

Narendra Kumar Vs Chaturbhuj Das Rikhabh Das and Others

Rajasthan High Court · (2010) 1 WLN 408

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49

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High Courts03 Feb 2010Dismissed

Chandmal @ Kundan Soni Vs Govind Ram

Rajasthan High Court · (2010) 3 RLW 2528 : (2010) 1 WLN 328

Civil Procedure Code, 1908 (CPC) — Section 22

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High Courts03 Feb 2010Allowed

Manohar Lal Vs L.Rs. of Govind

Rajasthan High Court · AIR 2010 Raj 72 : (2010) 1 WLN 296

Hindu Marriage Act, 1955 — Section 24

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High Courts03 Feb 2010

Mohan Lal Vs State of Rajasthan

Rajasthan High Court · (2010) 1 WLN 308

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7

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High Courts03 Feb 2010

Kumbha Ram Vs State of Rajasthan and Others State of Rajasthan Vs Bhanwara Ram and Others

Rajasthan High Court · (2010) 1 WLN 664

Penal Code, 1860 (IPC) — Section 302, 304, 304B, 498A

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High Courts03 Feb 2010

Banwari Lal Sohan Lal and Others Vs Om Prakash Lohiya

Rajasthan High Court · (2010) 1 WLN 330

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5

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High Courts03 Feb 2010Dismissed

Jamnalal Joshi and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 413

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65

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High Courts03 Feb 2010Dismissed

Dev Narayan Fagna Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 8 RCR(Criminal) 1649 : (2011) 1 RLW 903

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 173(2), 482Penal Code, 1860 (IPC) — Section 420

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High Courts02 Feb 2010Allowed

Regional Director, Employees State Insurance Corpn. Vs Bhopa Ram and others

Rajasthan High Court · (2010) 125 FLR 186

Employees State Insurance Act, 1948 — Section 53

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High Courts02 Feb 2010Dismissed

Madan Tolani Vs Board of Revenue and Others

Rajasthan High Court · (2010) 2 WLN 189

Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(2), 25(3), 27, 27A, 6(2)

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High Courts02 Feb 2010Dismissed

Shri Jaigopal Verma alias Madhusudan Vs Shri Rajendra Singh Sacheti

Rajasthan High Court · (2010) 2 WLN 1

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10A, Order 22 Rule 4

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High Courts02 Feb 2010Allowed

Smt. Gavra Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 404

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts02 Feb 2010

Ram Narayan and Others Vs Smt. Asha Devi and Others

Rajasthan High Court · (2010) 3 RLW 2426 : (2010) 1 WLN 601

Constitution of India, 1950 — Article 143Transfer of Property Act, 1882 — Section 106

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High Courts02 Feb 2010Dismissed

L.Rs. of Late Sumer Chand and Others Vs Laxmi Chand

Rajasthan High Court · (2010) 2 RLW 1435 : (2010) 2 WLN 247

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 243Evidence Act, 1872 — Section 115, 45, 73

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High Courts02 Feb 2010Allowed

Arun Kumar and Others Vs Kishan Lal

Rajasthan High Court · (2010) 3 BC 680

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts02 Feb 2010

Mohd. Hanif Another Vs L.Rs. of Usman Gani and Others

Rajasthan High Court · (2010) 1 WLN 626

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227

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