High Courts21 Jan 2010
Shiv Ganpati Marmo Tiles Pvt. Ltd. Vs Assistant Commercial Taxes Officer
Rajasthan High Court · (2011) 41 VST 165
Rajasthan Sales Tax Act, 1994 — Section 4(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,175 of 2,241
High Courts21 Jan 2010
Mahendra Singh and Navratan Lal Regar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 4 SLR 92 : (2010) 1 WLN 480
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2, 25F, 25G
High Courts21 Jan 2010Dismissed
State Vs Balwant Singh and Others
Rajasthan High Court · (2010) CriLJ 1614 : (2010) 4 Crimes 131 : (2010) 2 RLW 1089 : (2010) 2 WLN 337
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 34
High Courts21 Jan 2010Allowed
Atar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 125 FLR 868 : (2010) 1 WLN 434
Constitution of India, 1950 — Article 20(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17, 23, 30, 54
High Courts21 Jan 2010Dismissed
Smt. Meera Mukherjee Vs The Presiding Officer, Rent Tribunal and Another
Rajasthan High Court · (2010) 1 WLN 523
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts21 Jan 2010
Stephen D. Silva Vs State of Raj. and Another
Rajasthan High Court · (2010) 4 RLW 3121 : (2010) 1 WLN 658
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 397(2), 482
High Courts20 Jan 2010Dismissed
Mahesh Chand Khandelwal Vs Surendra Kumar Dad
Rajasthan High Court · (2010) 3 RLW 2498
Criminal Procedure Code, 1973 (CrPC) — Section 242(3), 311, 313, 482Evidence Act, 1872 — Section 165
High Courts20 Jan 2010
Santosh Vs Kishan
Rajasthan High Court · (2010) 1 WLN 422
Hindu Marriage Act, 1955 — Section 13B, 9
High Courts20 Jan 2010Dismissed
Ramdhan Vs Additional District Judge (Fast Track) and Others
Rajasthan High Court · (2010) 1 WLN 424
High Courts20 Jan 2010Dismissed
Kishore Singh Vs The State Election Commission Secretariat and Others
Rajasthan High Court · (2010) 1 WLN 425
High Courts20 Jan 2010Dismissed
Radhey Shyam Yogi Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 507
Rajasthan Panchayati Raj Act, 1994 — Section 19
High Courts20 Jan 2010Dismissed
Smt. Geeta Devi Khunteta Vs Recovery Officer and Others
Rajasthan High Court · AIR 2010 Raj 132 : (2011) 1 BC 58
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 5(1)Income Tax Act, 1961 — Section 60Limitation Act, 1963 — Article 137, 5
High Courts20 Jan 2010Dismissed
Municipal Council Vs Mohd. Safi and Others
Rajasthan High Court · (2010) 125 FLR 310 : (2010) 4 LLJ 17
Payment of Gratuity Act, 1972 — Section 3A, 5, 7(4)
High Courts19 Jan 2010
Hari Ram Vs The State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2240 : (2010) 1 WLN 547
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 408
High Courts19 Jan 2010Dismissed
Executive Engineer, BSNL Vs CTO
Rajasthan High Court · (2010) 01 RAJ CK 0061
Constitution of India, 1950 — Article 285, 286
High Courts19 Jan 2010Allowed
Suraj Mal Vs State
Rajasthan High Court · (2010) CriLJ 1583 : (2010) 1 WLN 550
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 67Penal Code, 1860 (IPC) — Section 324, 326
High Courts19 Jan 2010Allowed
Shyam Sunder Gupta Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 610
High Courts19 Jan 2010Allowed
Smt. Pramila Kumari Sharma Vs Shri Narayan Sharma
Rajasthan High Court · (2010) 1 WLN 245
Hindu Marriage Act, 1955 — Section 13
High Courts19 Jan 2010Dismissed
Punjab National Bank Vs Anil Kumar Jain
Rajasthan High Court · (2011) 2 LLJ 805
Constitution of India, 1950 — Article 14, 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 77Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts18 Jan 2010Allowed
Madan Lal Vs The State of Rajasthan
Rajasthan High Court · (2010) 01 RAJ CK 0099
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 363, 364