High Courts11 Jan 2010
Mukta Malhotra Vs Sheela Nagorao Gajbhiye
Rajasthan High Court · (2010) 4 BC 395 : (2010) 2 Crimes 809 : (2010) 1 WLN 499
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,177 of 2,241
High Courts11 Jan 2010Dismissed
Jaipur Development Authority Vs Lala Ram and Others
Rajasthan High Court · (2010) 3 RLW 2823
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Jaipur Development Authority Act, 1982 — Section 83(A)
High Courts11 Jan 2010Allowed
Shiv Shanker Sharma Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd.
Rajasthan High Court · (2010) 01 RAJ CK 0010
Constitution of India, 1950 — Article 14, 16
High Courts11 Jan 2010Dismissed
Sompal Singh Vs State Farm Corporation of India Ltd. and Another
Rajasthan High Court · (2010) 01 RAJ CK 0006
High Courts08 Jan 2010
In Re: Jaipur Spg. and Wvg. Mills Ltd. (In Liquidation)
Rajasthan High Court · (2010) 102 SCL 127
Companies (Court) Rules, 1959 — Rule 147, 148, 159, 163, 167Companies Act, 1956 — Section 391, 454, 466, 535, 543
High Courts08 Jan 2010Dismissed
Prakash Narain Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 1 WLN 462
High Courts08 Jan 2010Allowed
Mahendra Kumar and Others Vs State
Rajasthan High Court · (2010) 01 RAJ CK 0048
Penal Code, 1860 (IPC) — Section 302, 307, 313, 323, 34
High Courts08 Jan 2010Allowed
Smt. Shakuntla Devi Vs Ashok Kumar and Another
Rajasthan High Court · (2010) 1 WLN 477
High Courts07 Jan 2010Dismissed
Jain Vishva Bharti Institute Vs District Judge and Others
Rajasthan High Court · (2010) 1 RLW 895 : (2010) 2 WLN 133
Arbitration and Conciliation Act, 1996 — Section 10, 11, 16, 34, 37Constitution of India, 1950 — Article 136, 226, 227University Grants Commission Act, 1956 — Section 3
High Courts07 Jan 2010Allowed
Rama Khan Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 1 RLW 772 : (2010) 3 SLR 271 : (2010) 2 WLN 91
Central Reserve Police Force Act, 1949 — Section 10, 11, 16, 9
High Courts07 Jan 2010Dismissed
Gaje Singh Vs Raj. State Warehousing Corporation and Others
Rajasthan High Court · (2010) 01 RAJ CK 0066
High Courts07 Jan 2010Dismissed
Rajasthan High Court Non-Gazetted Ministerial Staff Association Vs The Registrar General, Rajasthan High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (2010) 3 RLW 1984 : (2010) 3 RLW 984 : (2010) 1 WLN 229
Rajasthan High Court Staff Service Rules, 2002 — Rule 5
High Courts07 Jan 2010Dismissed
Smt. Buggi Devi Vs Board of Revenue and Others
Rajasthan High Court · (2010) 2 WLN 273
Constitution of India, 1950 — Article 14, 227Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 11, 12, 13, 13(5), 22(3)Rajasthan Colonisation Act, 1954 — Section 12, 13(5)
High Courts07 Jan 2010Allowed
Parasmal and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 01 RAJ CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 42(1), 50, 57
High Courts06 Jan 2010Dismissed
J.K. White Cement Works and Another Vs Lal Chand Sharma
Rajasthan High Court · (2010) 125 FLR 370 : (2010) 1 RLW 861 : (2010) 2 WLN 286
Industrial Disputes Act, 1947 — Section 2
High Courts06 Jan 2010
Paras Kumar Mandhniya Vs M.D.S. University and Another
Rajasthan High Court · (2010) 1 RLW 717 : (2010) 2 WLN 304
Constitution of India, 1950 — Article 226
High Courts06 Jan 2010Dismissed
Ex. Barber Krishna Kumar Vs The Director General Border Security Force and Others
Rajasthan High Court · (2010) 1 WLN 421
High Courts06 Jan 2010Allowed
Smt. Badami Devi and Another Vs Municipal Board and Another
Rajasthan High Court · (2010) 1 WLN 242
High Courts06 Jan 2010Allowed
Deep Narain Tiwari Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 4 SLR 321 : (2010) 1 WLN 668
Constitution of India, 1950 — Article 14, 16Rajasthan Ayurvedic, Unani, Homoeopathy and Naturopathy Service Rules, 1973 — Rule 24, 31, 6
High Courts05 Jan 2010
Dr. Rahul Kumar Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 662