High Courts05 Jan 2010Allowed
Immamuddin Vs State and Others
Rajasthan High Court · (2010) 1 WLN 416
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 19, 2, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,178 of 2,241
High Courts05 Jan 2010Allowed
Bhanwara Ram Vs State of Raj. and Others
Rajasthan High Court · (2010) 1 WLN 270
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(1), 13(2), 14A, 16, 7
High Courts05 Jan 2010Allowed
Achal Singh Parmar Vs State and Others
Rajasthan High Court · (2010) 1 WLN 459
High Courts05 Jan 2010
Ram Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 719 : (2010) 2 WLN 256
Constitution of India, 1950 — Article 226
High Courts05 Jan 2010Allowed
Devi Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (2010) 01 RAJ CK 0059
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts05 Jan 2010Dismissed
Rajasthan State Mines and Minerals Ltd. Vs R.A.M. Earth Movers Pvt. Ltd. and Another
Rajasthan High Court · (2010) 1 RLW 788 : (2010) 2 WLN 318
Arbitration and Conciliation Act, 1996 — Section 10, 11, 16, 34, 37Constitution of India, 1950 — Article 226, 227
High Courts05 Jan 2010Dismissed
Nav Bhart Buildcon (P) Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2010 Raj 70
Arbitration and Conciliation Act, 1996 — Section 11
High Courts05 Jan 2010Allowed
Divisional Railway Manager, Western Railway Vs Judge, Industrial Tribunal [Central] and Another
Rajasthan High Court · (2010) 4 LLJ 714 : (2010) 1 WLN 497
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Jan 2010Dismissed
P. S. Sham Vs State of Rajasthan
Rajasthan High Court · (2011) 2 Crimes 233
Penal Code, 1860 (IPC) — Section 376
High Courts04 Jan 2010Dismissed
Kumari Neetu Surya Vs Gyan Chand
Rajasthan High Court · (2010) 1 WLN 552
Hindu Marriage Act, 1955 — Section 12
High Courts04 Jan 2010Dismissed
Madan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 01 RAJ CK 0077
Rajasthan Police Subordinate Service Rules, 1989 — Rule 26
High Courts04 Jan 2010Dismissed
B.L. Rathi Vs Rajasthan Agriculture University and Others
Rajasthan High Court · (2010) 1 WLN 249
High Courts04 Jan 2010
Ranjeet Singh Vs Managing Director, Sri Ganganagar Kendriya Sahakari Bank Ltd. and Others
Rajasthan High Court · (2010) 01 RAJ CK 0068
High Courts04 Jan 2010
Rajendra Singh Vs Labour Court and Another
Rajasthan High Court · (2010) 01 RAJ CK 0065
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Jan 2010Dismissed
Bhopa Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RCR(Criminal) 434 : (2010) 2 WLN 340
Penal Code, 1860 (IPC) — Section 376
High Courts04 Jan 2010
Shiv Ram Meena Vs State of Raj. and Others
Rajasthan High Court · (2010) 1 WLN 268
Railway Property (Unlawful Possession) Act, 1966 — Section 12, 3
High Courts04 Jan 2010
Kashi Purohit and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 217
Commissions of Inquiry Act, 1952 — Section 3
High Courts18 Dec 2009
Muqarram Khan Vs State
Rajasthan High Court · (2009) 12 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 389Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts17 Dec 2009Allowed
Om Prakash Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 4 SLR 418 : (2009) 2 WLN 105
Constitution of India, 1950 — Article 226