High Courts04 Dec 2009Allowed
Rajasthan High Court Mukhya Peeth Jodhpur Bachao Sangarsh Samiti and Others Vs Dal Mill and Others
Rajasthan High Court · (2010) 1 WLN 313
Rajasthan High Court of Judicature Rules, 1952 — Rule 54
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,180 of 2,241
High Courts04 Dec 2009Dismissed
Jagdish Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 309
Constitution of India, 1950 — Article 226
High Courts04 Dec 2009
Labu Singh Vs Shaitan Singh and Another
Rajasthan High Court · (2011) 1 TAC 596
High Courts04 Dec 2009
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (2009) 12 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Dec 2009Allowed
Mahendra Kumar Sharma Vs State and Another
Rajasthan High Court · (2010) 1 WLN 192
Constitution of India, 1950 — Article 14Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(10)
High Courts03 Dec 2009Allowed
Rajasthan Rajya Sahakari Bhoomi Vikas Bank Limited Vs Narendra Prasad Sharma and Another
Rajasthan High Court · (2010) 1 WLN 195
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Co-operative Societies Act, 2001 — Section 143
High Courts03 Dec 2009Dismissed
State of Rajasthan and Others Vs Shaitan Singh and Another
Rajasthan High Court · (2010) 1 WLN 261
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Dec 2009Allowed
Ravindra Kumar and Others Vs Avinash and Others
Rajasthan High Court · (2010) 3 CivCC 561 : (2010) 3 RLW 2805
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 3, Order 6 Rule 17, 115
High Courts01 Dec 2009Allowed
Gokul Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2010) 1 WLN 414
Rajasthan Land Revenue Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 16, 188, 221, 232, 239
High Courts01 Dec 2009Dismissed
Dariya Kunwar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 493
Constitution of India, 1950 — Article 227Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)Rajasthan Tenancy Act, 1955 — Section 30DD, 30DD(1)
High Courts30 Nov 2009Allowed
Motilal Vs Addl. Divl. Commissioner and Others
Rajasthan High Court · (2010) 1 WLN 211
Land Development Corporation Act, 1975 — Section 39, 39(1), 39(3)
High Courts27 Nov 2009Allowed
Jeetu @ Jitendra Vs State of Rajasthan
Rajasthan High Court · (2010) 1 WLN 241
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts26 Nov 2009
Rajesh Kanwar and Others Vs Munna Ram and Others
Rajasthan High Court · (2011) ACJ 2357 : (2011) 1 TAC 353
Motor Vehicles Act, 1939 — Section 110B, 92A, 92BMotor Vehicles Act, 1988 — Section 168(1)
High Courts26 Nov 2009Dismissed
Nandini Mirdha Vs University of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 199
Rajasthan University Ordinances, 2009 — Ordinance 144, Ordinance 251
High Courts26 Nov 2009
Prakash Chandra Dabrani Vs Shri Laxman Singh and Another
Rajasthan High Court · (2011) 1 TAC 439
High Courts26 Nov 2009Allowed
United India Insurance Company Ltd. Vs Smt. Garol Bai and Others
Rajasthan High Court · (2010) 1 WLN 203
High Courts26 Nov 2009Allowed
Smt. Deu and Others Vs The State of Rajasthan
Rajasthan High Court · (2009) 11 RAJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 109, 406, 494, 498A
High Courts25 Nov 2009
Sanjya Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 284
High Courts24 Nov 2009Dismissed
Sunil Kumar Vs United India Insurance Company Ltd. and Others
Rajasthan High Court · (2010) 1 WLN 155
High Courts24 Nov 2009
Chhanga Mal Vs Dhanraj and Another
Rajasthan High Court · (2010) 1 WLN 156
Civil Procedure Code, 1908 (CPC) — Section 100