CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Rajasthan High Court

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,179 of 2,241

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
High Courts17 Dec 2009Allowed

Hariya and Others Vs State of Rajasthan

Rajasthan High Court · (2009) 12 RAJ CK 0002

Penal Code, 1860 (IPC) — Section 302
Read judgment
High Courts16 Dec 2009Dismissed

Rajpal Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 272

Read judgment
High Courts16 Dec 2009

Pyare Lal Agrawal and Others Vs State and Others

Rajasthan High Court · (2009) 12 RAJ CK 0009

Read judgment
High Courts15 Dec 2009

Mana Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 255

Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 412, 9
Read judgment
High Courts15 Dec 2009Dismissed

Mahiram Bishnoi Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 252

Read judgment
High Courts15 Dec 2009Dismissed

Sohan Lal Choudhary and Others Vs The State and Others

Rajasthan High Court · (2010) 1 WLN 263

Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 15, 15(1), 2
Read judgment
High Courts15 Dec 2009

Rajasthan High Court Advocates Association and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 2 WLN 76

Constitution of India, 1950 — Article 226
Read judgment
High Courts15 Dec 2009Allowed

Durga Construction Company Vs Union of India (UOI) and Others

Rajasthan High Court · (2010) 1 WLN 282

Arbitration and Conciliation Act, 1996 — Section 11, 9
Read judgment
High Courts14 Dec 2009Dismissed

Khoom Das Vs State of Raj. and Others

Rajasthan High Court · (2010) 1 WLN 251

Read judgment
High Courts14 Dec 2009Allowed

Subhash Chandra Saharan Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 300

Constitution of India, 1950 — Article 226(3)
Read judgment
High Courts14 Dec 2009

Chiranjilal and Others Vs State and Others

Rajasthan High Court · (2009) 12 RAJ CK 0016

Read judgment
High Courts11 Dec 2009

Amit Kumar Sharma Vs Kedar Sharma and Another

Rajasthan High Court · (2011) 1 TAC 305

Motor Vehicles Act, 1988 — Section 140, 163A, 165(1)
Read judgment
High Courts10 Dec 2009Dismissed

Bajrang Singh Vs Gen. Insu. Cor. of India and Others

Rajasthan High Court · (2009) 12 RAJ CK 0018

General Insurance Business (Nationalisation) Act, 1972 — Section 16, 2, 3, 7Insurance Act, 1938 — Section 40C
Read judgment
High Courts08 Dec 2009Dismissed

Tulsi Ram Mund Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 RLW 760

Rajasthan Panchayati Raj Act, 1994 — Section 101(2)
Read judgment
High Courts08 Dec 2009Allowed

Pat Ram and Others Vs The Board of Revenue and Others

Rajasthan High Court · (2010) 1 WLN 473

Civil Procedure Code, 1908 (CPC) — Section 11Rajasthan Tenancy Act, 1955 — Section 188, 193, 88
Read judgment
High Courts08 Dec 2009

Bhopal Singh Vs The Board of Revenue and Others

Rajasthan High Court · (2010) 1 WLN 302

Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 13A, 22(3)
Read judgment
High Courts08 Dec 2009Dismissed

Chandra Lekha and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 2 RLW 1138 : (2009) 8 SLR 286

Rajasthan Non-Government Educational Institutions Act, 1989 — Section 43
Read judgment
High Courts08 Dec 2009Dismissed

The State of Rajasthan and Others Vs Usman Gani

Rajasthan High Court · (2010) 1 WLN 305

Read judgment
High Courts08 Dec 2009Dismissed

Virendra Singh Meena Vs State of Rajasthan

Rajasthan High Court · (2011) 1 DMC 615

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 306, 324, 498A
Read judgment
High Courts05 Dec 2009Allowed

Smt. Suman Vs Ashok Chhajer

Rajasthan High Court · (2010) 4 CivCC 75 : (2010) 3 RLW 2549 : (2010) 1 WLN 279

Hindu Marriage Act, 1955 — Section 10, 13
Read judgment
Previous1…1,1771,1781,1791,1801,181…2,241Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions