High Courts24 Nov 2009
Rajendra Kumar Sharma Vs Anil Kumar and Another
Rajasthan High Court · (2011) 1 TAC 449
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,181 of 2,241
High Courts23 Nov 2009
Mridul Gautam Vs University of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 183
Rajasthan University Ordinances, 2009 — Ordinance 144, Ordinance 145, Ordinance 145A
High Courts21 Nov 2009
Mukesh Kumar and Others etc. Vs State of Raj. and Others etc.
Rajasthan High Court · (2009) 11 RAJ CK 0066
High Courts21 Nov 2009Allowed
Bhagat Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 2 WLN 238
Constitution of India, 1950 — Article 226
High Courts21 Nov 2009Dismissed
Sultan Vs Aam Janta (General Public) of Village Bhankari and Others
Rajasthan High Court · (2010) 1 WLN 20
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100
High Courts20 Nov 2009Dismissed
Manish Pahadia Vs Smt. Sanju Bai and Another
Rajasthan High Court · (2009) 11 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts20 Nov 2009
Smt. Sita Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 11 RAJ CK 0081
High Courts19 Nov 2009
C.P. Joshi Vs Kalyan Singh Chouhan and Another
Rajasthan High Court · AIR 2010 Raj 48 : (2010) 1 RLW 795
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
High Courts19 Nov 2009
New India Assurance Co. Ltd. Vs Smt. Magi and Others
Rajasthan High Court · (2010) 1 RLW 803 : (2010) 1 WLN 331
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 149, 173, 3
High Courts19 Nov 2009
Bohara Trading Company and Others Vs Praveen R. Patel and Another
Rajasthan High Court · (2010) 3 RLW 2550
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 38 Rule 5Constitution of India, 1950 — Article 226(3), 227
High Courts19 Nov 2009Allowed
Raj Export and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1638 : (2009) 4 WLN 512
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 5A, 6
High Courts19 Nov 2009Allowed
Sheetal Prasad Vs Addl. District Judge No. 1 and Another
Rajasthan High Court · (2010) 1 WLN 289
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
High Courts19 Nov 2009Dismissed
Pramod Kumar Sharma Vs Additional District and Sessions Judge No. 6 and Another
Rajasthan High Court · (2010) 1 WLN 258
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Constitution of India, 1950 — Article 227
High Courts19 Nov 2009Dismissed
Kumar Sambhav Avasthi Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 11 RAJ CK 0011
Constitution of India, 1950 — Article 14
High Courts18 Nov 2009
Sanwarmal Joshi and Others Vs Indus Tower and Others
Rajasthan High Court · (2010) 1 WLN 311
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts18 Nov 2009Dismissed
Mohabatt Singh Vs Sarwan Lal
Rajasthan High Court · (2010) 1 WLN 259
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
High Courts18 Nov 2009Dismissed
Badri Lal Gurjar Vs Yogesh Kumari and Another
Rajasthan High Court · (2010) 1 WLN 233
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts18 Nov 2009Dismissed
Kamal Kishore @ Chotiya Vs State of Rajasthan
Rajasthan High Court · (2009) 11 RAJ CK 0004
Arms Act, 1959 — Section 25, 27, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 427Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 22, 8
High Courts17 Nov 2009
Manoj Kumar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 11 RAJ CK 0079
Constitution of India, 1950 — Article 14Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 2
High Courts17 Nov 2009Allowed
Heera Lal Verma Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 7