High Courts12 Nov 2009
Mishrya and Others Vs Prem Raj and Others
Rajasthan High Court · (2011) 1 TAC 561
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,183 of 2,241
High Courts12 Nov 2009
Pooni Vs Phool Singh and Others
Rajasthan High Court · (2011) 2 RLW 1278 : (2011) 1 TAC 579
Motor Vehicles Act, 1988 — Section 10(3), 14, 4(3), 7(2)
High Courts11 Nov 2009Dismissed
Gokul Chand Vs Prabhu Dayal and Others
Rajasthan High Court · (2010) 1 WLN 73
Constitution of India, 1950 — Article 227
High Courts11 Nov 2009Allowed
Rohit Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 39
Constitution of India, 1950 — Article 14, 21, 226
High Courts11 Nov 2009Dismissed
Natioanl Insurance Company Ltd. Vs Shri Hanuman Ram and Others
Rajasthan High Court · (2010) 1 WLN 67
High Courts11 Nov 2009
Banwari Lal Vs Anand and Others
Rajasthan High Court · (2010) 1 WLN 27
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Constitution of India, 1950 — Article 226(3)
High Courts11 Nov 2009Dismissed
L.Rs. of Late Ujagar Singh and Another Vs Kartar Singh
Rajasthan High Court · AIR 2010 Raj 74 : (2010) 2 WLN 333
Limitation Act, 1963 — Article 136
High Courts11 Nov 2009Dismissed
State of Rajasthan and Others Vs Bahadur Ram
Rajasthan High Court · (2009) 11 RAJ CK 0008
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420
High Courts10 Nov 2009Dismissed
Shahbuddin Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 11 RAJ CK 0085
Penal Code, 1860 (IPC) — Section 120B, 363, 376
High Courts10 Nov 2009Dismissed
Pradeep Kumar Saini Vs Seema and Others
Rajasthan High Court · (2010) 2 CivCC 677 : (2010) 2 Crimes 70 : (2010) 2 DMC 49 : (2010) 3 RCR(Civil) 930 : (2010) 3 RCR(Criminal) 897 : (2010) 3 RLW 2530 : (2010) 1 WLN 234
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)Penal Code, 1860 (IPC) — Section 406, 49A
High Courts10 Nov 2009
Mahaveer and Others Vs Sushila and Others
Rajasthan High Court · (2010) 2 RLW 1525 : (2010) 1 WLN 14
Motor Vehicles Act, 1988 — Section 147, 149
High Courts10 Nov 2009
Anit Kumar Sharma and Others Vs The Chief Engineer, Public Health and Engineering Department and Others
Rajasthan High Court · (2010) 1 WLN 82
High Courts09 Nov 2009Allowed
Surendra Singh Vs Smt. Geeta @ Sharda
Rajasthan High Court · (2010) 2 WLN 86
Constitution of India, 1950 — Article 21Hindu Marriage Act, 1955 — Section 24
High Courts09 Nov 2009Allowed
Prakash Saini and Another Vs Jogindra Singh and Others
Rajasthan High Court · (2009) 11 RAJ CK 0002
High Courts05 Nov 2009
Smt. Myadi through L.Rs. Vs Smt. Ratni through L.Rs.
Rajasthan High Court · (2010) 1 RLW 500 : (2010) 1 WLN 291
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 2009
Baldev Singh and Others Vs Sate of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1547 : (2009) 3 SLR 299
Constitution of India, 1950 — Article 226(3)
High Courts05 Nov 2009Dismissed
Assistant Engineer (O and M), R.S.E.B. Vs Keshav Singh and Another
Rajasthan High Court · (2009) 11 RAJ CK 0014
Workmens Compensation Act, 1923 — Section 30, 4A(3)
High Courts05 Nov 2009Dismissed
Kalooram Vs Allanoor and Others
Rajasthan High Court · AIR 2010 Raj 144 : (2010) 2 CivCC 744 : (2010) 1 RLW 621 : (2009) 1 RLW 621
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts04 Nov 2009Allowed
Mohammad Ameen and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 11 RAJ CK 0083
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Nov 2009Dismissed
Subhash Chand and Others Vs Rajasthan Rajya Sahkari Tilhan Utpadak Sangh Limited (Tilam Sangh) and Another
Rajasthan High Court · (2010) 2 LLJ 362
Payment of Bonus Act, 1965 — Section 22