High Courts04 Nov 2009Allowed
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 355
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,184 of 2,241
High Courts04 Nov 2009
Khalil Ahmed Vs The Rajasthan Financial Corporation and Others
Rajasthan High Court · (2010) 1 WLN 5
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, Order 39 Rule 1, Order 39 Rule 3, 151Limitation Act, 1963 — Section 5
High Courts03 Nov 2009Allowed
Mst. Ganwara Vs State of Rajasthan
Rajasthan High Court · (2009) 11 RAJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Nov 2009Allowed
Smt. Bhanwar Kanwar Vs State and Another
Rajasthan High Court · (2009) 11 RAJ CK 0077
High Courts03 Nov 2009Allowed
New India Assurance Co. Ltd. Vs Smt. Parmila Biswal and Others
Rajasthan High Court · (2010) 2 RLW 1354 : (2010) 1 WLN 31
Insurance Act, 1938 — Section 64VB
High Courts03 Nov 2009Dismissed
Hari Prasad Gupta Vs State and Others
Rajasthan High Court · (2009) 11 RAJ CK 0060
High Courts03 Nov 2009Allowed
Uttam Polypacks Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1305
State Capital Investment Subsidy Scheme For Industries, 1990 — Clause 5(b)
High Courts03 Nov 2009Dismissed
Jodhpur Woollen Mills Ltd. Vs Regional Director, ESI Corporation and Others
Rajasthan High Court · (2010) 2 RLW 1522
Employees State Insurance Act, 1948 — Section 82
High Courts30 Oct 2009Dismissed
R.R. Narpat Singh and Others Vs Yuv Raj Singh and Others
Rajasthan High Court · AIR 2010 Raj 15 : (2010) 2 RLW 1282 : (2010) 1 WLN 129
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23(1)(c)
High Courts30 Oct 2009Allowed
Gurmeet Singh Bagga Vs State of Rajasthan and Another
Rajasthan High Court · (2010) CriLJ 1886
Criminal Procedure Code, 1973 (CrPC) — Section 208, 226
High Courts30 Oct 2009Allowed
Sayed Arshad Ali Naqvi Vs State and Others
Rajasthan High Court · (2010) 1 WLN 187
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts29 Oct 2009
Kishan Abhichandani Vs Raj. Rajya Vidhyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0092
Rajasthan State Electricity Board Employees Services Regulations, 1964 — Regulation 27
High Courts29 Oct 2009
Takhat Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 10 RAJ CK 0073
Land Acquisition Act, 1894 — Section 54
High Courts29 Oct 2009Allowed
Superintending Engineer, Jodhpur Vidhyut Vitran Nigam Ltd. and Another Vs Raghuveer and Others
Rajasthan High Court · (2009) 10 RAJ CK 0072
Workmens Compensation Act, 1923 — Section 30
High Courts29 Oct 2009Allowed
Union of India (UOI) Vs Somnath Gupta
Rajasthan High Court · (2010) 2 RLW 1634
Arbitration Act, 1940 — Section 39
High Courts29 Oct 2009Allowed
Sher Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 10 RAJ CK 0027
Rajasthan Co-operative Societies Rules, 1966 — Rule 41
High Courts28 Oct 2009Dismissed
Vallabh Das Sanadhya Vs Brijkanya and Others
Rajasthan High Court · (2009) 10 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 3, Order 41 Rule 1
High Courts28 Oct 2009Allowed
Harbans Lal Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0093
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(2)Rajasthan Service Rules, 1951 — Rule 54
High Courts28 Oct 2009Dismissed
Ram Prasad Meena Vs State and Others
Rajasthan High Court · (2009) 10 RAJ CK 0057