High Courts22 Oct 2009Dismissed
Ramesh Chand Jatav Vs State and Others
Rajasthan High Court · (2009) 10 RAJ CK 0095
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,186 of 2,241
High Courts22 Oct 2009
Durga @ Durgadas Vs Balkishan
Rajasthan High Court · (2009) 4 WLN 421
Civil Procedure Code, 1908 (CPC) — Section 100, 107, 151
High Courts22 Oct 2009Dismissed
Ramchandra @ Sriram and Another Vs Balkishan and Others
Rajasthan High Court · (2009) 4 WLN 397
Civil Procedure Code, 1908 (CPC) — Section 100, 107, 151
High Courts22 Oct 2009Allowed
Vimla Devi (Smt.) and Others Vs Managing Director and Others
Rajasthan High Court · (2011) ACJ 1348 : (2010) 2 RLW 1314
High Courts21 Oct 2009Allowed
Nand Kishore and Another Vs Smt. Vidhya Devi and Others
Rajasthan High Court · (2009) 10 RAJ CK 0100
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Oct 2009Allowed
Hem Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0097
Rajasthan Public Works Department (Buildings and Roads) Including Gardens, Irrigation, Water-Works and Ayurvedic Departments, Work-charged Employees Service Rules, 1964 — Rule 3
High Courts21 Oct 2009Dismissed
Oriental Insurance Company Vs Smt. Chammo Kanwar and Others
Rajasthan High Court · (2009) 10 RAJ CK 0096
Workmens Compensation Act, 1923 — Section 20, 22, 30
High Courts21 Oct 2009Allowed
Ramesh Chandra Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 85
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(10), 25(7), 27
High Courts20 Oct 2009Allowed
Ghanshyam Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 26
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13Rajasthan Municipalities Act, 1959 — Section 310
High Courts20 Oct 2009Allowed
Takhat Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 RLW 1596
Land Acquisition Act, 1894 — Section 54
High Courts20 Oct 2009Allowed
Jhuma and Others Vs Kamruddin and Others
Rajasthan High Court · (2010) 1 WLN 98
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3), 151Constitution of India, 1950 — Article 227
High Courts20 Oct 2009
Ekta Solanki (Smt.) Vs Johny Solanki
Rajasthan High Court · (2010) 1 WLN 108
Hindu Marriage Act, 1955 — Section 9
High Courts20 Oct 2009Allowed
Rajni Naruka (Smt. ) Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202Penal Code, 1860 (IPC) — Section 376
High Courts20 Oct 2009Dismissed
Jevan Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0002
High Courts15 Oct 2009Dismissed
Manohar Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 2 RLW 1381
Constitution of India, 1950 — Article 226(2)Penal Code, 1860 (IPC) — Section 376Ranbir Penal Code, 1989 — Section 376
High Courts15 Oct 2009Dismissed
Commercial Taxes Officer, Anti Evasion Vs Jain Plaster Industries
Rajasthan High Court · (2010) 2 RLW 1835 : (2009) 4 WLN 441
Rajasthan Sales Tax Act, 1994 — Section 86(2)
High Courts15 Oct 2009Dismissed
Shruti Synthetics Ltd. Vs Natraj Suitings Pvt. Ltd.
Rajasthan High Court · (2009) 10 RAJ CK 0032
Arbitration Act, 1940 — Section 20
High Courts15 Oct 2009Dismissed
Anil Solanki Vs Ila Solanki (Smt.) and Another
Rajasthan High Court · (2010) 5 RCR(Criminal) 772 : (2010) 3 RLW 2533
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 397(3), 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 24(3), 25(2), 31
High Courts15 Oct 2009
LRs. of Khayali Ram Vs Mahaveer Prasad
Rajasthan High Court · (2010) 2 RLW 1647 : (2010) 1 WLN 159
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 341, 427, 447
High Courts14 Oct 2009Dismissed
Kera Ram and Another Vs Mohan Lal and Others
Rajasthan High Court · (2010) 2 CivCC 183 : (2010) 2 RLW 1504 : (2009) 4 WLN 446
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2