High Courts28 Oct 2009Dismissed
Ajmal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1482 : (2009) 4 WLN 499
Rajasthan Tenancy Act, 1955 — Section 17
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,185 of 2,241
High Courts28 Oct 2009Allowed
Ex. Constable Papu Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 10 RAJ CK 0042
Border Security Force Act, 1968 — Section 117, 14, 17, 46, 64Border Security Force Rules, 1969 — Rule 159, 43Constitution of India, 1950 — Article 226
High Courts27 Oct 2009Allowed
Rajamiyan Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0094
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(9), 18
High Courts27 Oct 2009Dismissed
Om Prakash Saini Vs Smt. Ganga Devi Mathur and Others
Rajasthan High Court · (2009) 10 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 109
High Courts27 Oct 2009
Hanumana Ram Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0034
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts27 Oct 2009Allowed
Heera Lal Vs The State of Rajasthan
Rajasthan High Court · (2009) 3 SLR 375 : (2010) 1 WLN 206
High Courts27 Oct 2009Allowed
Deendayal Vs The State of Rajasthan
Rajasthan High Court · (2010) 1 WLN 209
High Courts26 Oct 2009Dismissed
Ram Niwas Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 482
High Courts26 Oct 2009Allowed
Chandra Bhan Singh Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0040
Rajasthan Panchayat Raj Prabodhak Service Rules, 1958 — Rule 13Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13
High Courts26 Oct 2009Allowed
Smt. Papendra Kaur Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0025
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89
High Courts26 Oct 2009Allowed
Sunil Dhawan @ Sonu Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 95
High Courts24 Oct 2009Allowed
Kuldeep Kaur Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0039
High Courts24 Oct 2009Dismissed
Tulsi Das Vs Labu Ram and Others
Rajasthan High Court · (2009) 10 RAJ CK 0031
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 18 Rule 17, Order 18 Rule 27, Order 21 Rule 58
High Courts24 Oct 2009
Smt. Savitri Vs Pawan Kumar Sharma
Rajasthan High Court · (2010) 1 WLN 208
Hindu Marriage Act, 1955 — Section 13
High Courts23 Oct 2009Dismissed
Shyam Lal Sharma Vs State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0102
High Courts23 Oct 2009Dismissed
Smt. Saroj Saini Vs Sri Kishan and Another
Rajasthan High Court · (2009) 10 RAJ CK 0101
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 32
High Courts23 Oct 2009Allowed
Geeta Devi and Another Vs Rajesh and Others
Rajasthan High Court · (2011) ACJ 279
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Oct 2009Dismissed
Smt. Yashbala Rathore and Others Vs State of Raj. and Others
Rajasthan High Court · (2009) 5 SLR 71 : (2010) 1 WLN 141
Constitution of India, 1950 — Article 226
High Courts23 Oct 2009Dismissed
Jaipur Metals and Electricals Ltd. Vs State and Others (Asth Ali)
Rajasthan High Court · (2010) 1 WLN 114
Constitution of India, 1950 — Article 12, 14, 16, 21, 226Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25HRajasthan Relief Undertakings (Special Provisions) Act, 1961 — Section 3(1)
High Courts23 Oct 2009Dismissed
Vijendra Kumar Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2009) 10 RAJ CK 0041
Penal Code, 1860 (IPC) — Section 143, 323, 325, 341Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17Scheduled Castes and Scheduled Tribes Act, 2009 — Section 3(1)