High Courts13 Oct 2009Allowed
Union of India (UOI) Vs Ramawatar and Others
Rajasthan High Court · (2010) 2 RLW 1202
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,187 of 2,241
High Courts13 Oct 2009
Bharat H. Shah Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0068
Constitution of India, 1950 — Article 21Drugs and Cosmetics Act, 1940 — Section 10, 17B, 18A, 18B, 22Penal Code, 1860 (IPC) — Section 120B, 420
High Courts13 Oct 2009Allowed
Madan Lal and Others Vs Narendra Kumar and Another
Rajasthan High Court · (2010) 1 CivCC 77 : (2010) 7 RCR(Civil) 591 : (2010) 1 WLN 111
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Oct 2009
Prakash Chand Mehala Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0026
High Courts12 Oct 2009Allowed
Mahaveer Prasad Soni Vs The State of Raj. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0099
High Courts12 Oct 2009Dismissed
Chothilal Vs Moorti Kaila Deviji
Rajasthan High Court · (2010) 1 WLN 45
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Transfer of Property Act, 1882 — Section 106 , 106(1)
High Courts12 Oct 2009Allowed
Heman Das Vs State of Raj. and Others
Rajasthan High Court · (2010) 1 WLN 202
Rajasthan Municipalities Act, 1959 — Section 310
High Courts12 Oct 2009Dismissed
Satya Narain Vs Dwarka Prasad
Rajasthan High Court · (2009) 10 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Oct 2009Allowed
Om Prakash Swami Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 150
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 7(3)
High Courts12 Oct 2009Dismissed
Jagdish Chandra Vs Gram Panchayat Jhanwar and Others
Rajasthan High Court · (2009) 10 RAJ CK 0014
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 8, 151Constitution of India, 1950 — Article 227
High Courts09 Oct 2009
Phool Chand and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 427
High Courts09 Oct 2009Dismissed
Shambhu Dayal Vs Jodhpur Vidhyut Vitaran Nigam Ltd. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0098
High Courts09 Oct 2009Dismissed
Sarpanch Gram Panchayat, Nipaniya Panchayat Samiti, Chhabra Vs Ramkaran and Another
Rajasthan High Court · (2009) 10 RAJ CK 0081
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts09 Oct 2009Dismissed
Umrao Singh Vs Suresh Kumar and Another
Rajasthan High Court · (2010) 1 WLN 59
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Oct 2009Allowed
Devi Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0038
Rajasthan Civil Services (Medical Attendance) Rules, 1970 — Rule 7, 7(1)
High Courts09 Oct 2009Dismissed
Ramnivash and Another Vs Smt. Madhu Garg Agarwal and Others
Rajasthan High Court · (2009) 10 RAJ CK 0006
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Oct 2009Allowed
Tara Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 WLN 414
High Courts08 Oct 2009Allowed
Kamla Devi Lahoti Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 53
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts08 Oct 2009Dismissed
State Vs Smt. Vimla and Others
Rajasthan High Court · (2009) 10 RAJ CK 0044
Motor Vehicles Act, 1988 — Section 166