High Courts05 Oct 2009Dismissed
Smt. Balveer Kaur Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2009) 10 RAJ CK 0059
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,189 of 2,241
High Courts05 Oct 2009Dismissed
Movika Pharmaceuticals and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 10 RAJ CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 19, 34
High Courts05 Oct 2009Dismissed
Badri Narayan Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 10 RAJ CK 0023
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Oct 2009Dismissed
Shri Prabhatiya Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0022
Penal Code, 1860 (IPC) — Section 147, 149, 379, 427, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts05 Oct 2009Allowed
Pramod Kumar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0001
High Courts01 Oct 2009Dismissed
Ramesh Kumar Vs Haryana State Road Transport Corporation and Another
Rajasthan High Court · (2009) 10 RAJ CK 0091
High Courts01 Oct 2009
The State of Rajasthan and Another Vs Sh. Yaqub Ali and Another
Rajasthan High Court · (2010) 1 WLN 80
High Courts01 Oct 2009
Arjunlal Tungaria Vs S.B.B.J. and Others
Rajasthan High Court · (2009) 10 RAJ CK 0028
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Oct 2009Allowed
Madho Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 9
Constitution of India, 1950 — Article 227Rajasthan Land Revenue Act, 1956 — Section 82, 85
High Courts01 Oct 2009Dismissed
Net Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 10 RAJ CK 0003
Constitution of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 82, 83, 84, 85A, 9Rajasthan Tenancy Act, 1955 — Section 19, 21, 221, 42, 9
High Courts30 Sept 2009Dismissed
State of Rajasthan Vs Gulab Singh
Rajasthan High Court · (2009) 09 RAJ CK 0034
Penal Code, 1860 (IPC) — Section 279, 304, 337
High Courts30 Sept 2009Allowed
Samrath Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 RLW 1670
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13
High Courts29 Sept 2009Dismissed
Nenu Ram Vs Ghadsi Ram and Another
Rajasthan High Court · (2009) 09 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 420, 423
High Courts29 Sept 2009
The State of Rajasthan and Another Vs Smt. Rekha Mahawar and Others
Rajasthan High Court · (2011) ACJ 833 : (2009) 4 RLW 3201 : (2011) 2 TAC 890
Arbitration and Conciliation Act, 1996 — Section 2, 37, 45, 47, 50Civil Procedure Code, 1908 (CPC) — Section 141, 20COMPANIES ACT, 1956 — Section 10, 2
High Courts29 Sept 2009Allowed
Smt. Aketa Vs Anurag Joshi
Rajasthan High Court · (2009) 09 RAJ CK 0020
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts18 Sept 2009Dismissed
Shrawan Singh Vs State
Rajasthan High Court · (2011) 1 Crimes 702 : (2011) 6 RCR(Criminal) 1941 : (2010) 2 RLW 1608
Penal Code, 1860 (IPC) — Section 363, 376(2)(f)
High Courts18 Sept 2009
Ramzan and Another Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 2607
Arms Act, 1959 — Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts17 Sept 2009Allowed
Hema Soni Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 09 RAJ CK 0092
Penal Code, 1860 (IPC) — Section 511
High Courts17 Sept 2009
Suman Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 793
Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts17 Sept 2009Allowed
L.Rs. of Late Smt. Ramjot Vs Shri Ganga Shanker and Others
Rajasthan High Court · (2010) 1 WLN 49
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 22