High Courts16 Sept 2009Dismissed
Narendra Vs Smt. Durga @ Pinki
Rajasthan High Court · (2009) 09 RAJ CK 0093
Hindu Marriage Act, 1955 — Section 13, 24
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,190 of 2,241
High Courts16 Sept 2009Dismissed
Ram Kishan Vs State of Rajasthan
Rajasthan High Court · (2009) 09 RAJ CK 0003
Penal Code, 1860 (IPC) — Section 447, 453Rajasthan Tenancy Act, 1955 — Section 183
High Courts15 Sept 2009Allowed
Kuldeep Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 09 RAJ CK 0100
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Sept 2009
Bilal Khan Vs The State of Rajasthan
Rajasthan High Court · (2009) 09 RAJ CK 0090
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 326, 34, 379, 382
High Courts15 Sept 2009Allowed
Kistoora Ram Vs State of Rajasthan
Rajasthan High Court · (2009) 09 RAJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 Sept 2009Dismissed
Narayanpuri Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 1080 : (2010) 7 RCR(Criminal) 365 : (2010) 2 RLW 1570
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29
High Courts15 Sept 2009Allowed
Ramesh Chandra and Others Vs Additional Dist. Judge and Others
Rajasthan High Court · AIR 2010 Raj 59 : (2010) 4 CivCC 123 : (2011) 7 RCR(Criminal) 81 : (2010) 2 RLW 1785 : (2010) 1 WLN 1
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts15 Sept 2009
Kashi Ram Vs Additional District Judge and Others
Rajasthan High Court · (2010) 2 RLW 1793
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Sept 2009
Executive Engineer, Irrigation and Another Vs Raj Kumar and Another
Rajasthan High Court · (2009) 09 RAJ CK 0028
Industrial Disputes Act, 1947 — Section 25F
High Courts15 Sept 2009Dismissed
Tara Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 09 RAJ CK 0022
Penal Code, 1860 (IPC) — Section 34, 341, 382
High Courts15 Sept 2009Dismissed
Ramniwas Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 09 RAJ CK 0014
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts15 Sept 2009Allowed
Ram Bharosi Bai Vs Bhagwan Singh and Others
Rajasthan High Court · (2009) 09 RAJ CK 0002
Penal Code, 1860 (IPC) — Section 120B, 323, 376, 511
High Courts14 Sept 2009
Yogesh Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 629
Immoral Traffic (Prevention) Act, 1956 — Section 3, 6Penal Code, 1860 (IPC) — Section 366, 372
High Courts14 Sept 2009Allowed
Satish Sharma Vs Chairman, Rajasthan Housing Board and Another
Rajasthan High Court · (2009) 09 RAJ CK 0076
High Courts14 Sept 2009Allowed
Chandu Vs Lilu Alias Amin and Others
Rajasthan High Court · (2011) 7 RCR(Civil) 1565
Rajasthan Motor Vehicles Rules, 1990 — Rule 10.14, 10.15, 10.16, 10.2Rajasthan Motor Vehicles Taxation Act, 1951 — Section 114
High Courts14 Sept 2009Allowed
Sohan Lal Vs Labour Court and Others
Rajasthan High Court · (2009) 09 RAJ CK 0058
Industrial Disputes Act, 1947 — Section 10Work Charged Employees Rules, 1964 — Rule 3
High Courts14 Sept 2009Allowed
Mangi Lal Chouhan Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 66
High Courts14 Sept 2009Allowed
Dhanne Singh Rathore Vs Gram Panchayat and Others
Rajasthan High Court · (2009) 3 WLN 522
Advocates Act, 1961 — Section 30, 31
High Courts14 Sept 2009Dismissed
Narendra Jaypal and Others Vs Jethmal Barvad and Another
Rajasthan High Court · (2010) 1 WLN 29
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Rajasthan Tenancy Act, 1955 — Section 48, 49, 50, 51, 52
High Courts14 Sept 2009Allowed
Mst. Shehnaz Khan Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 09 RAJ CK 0033