High Courts09 Sept 2009Allowed
Aadu Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 09 RAJ CK 0059
Rajasthan Tehsildar Service Rules, 1956 — Rule 28, 31
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,192 of 2,241
High Courts09 Sept 2009Dismissed
Narendra Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 09 RAJ CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 452, 498A
High Courts09 Sept 2009Dismissed
Jugraj Vs State of Raj.
Rajasthan High Court · (2009) 4 WLN 680
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 165, 313, 51Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 54, 57Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
High Courts09 Sept 2009Dismissed
Abdul Fazal Vs S.J. Marble Mines and Others
Rajasthan High Court · AIR 2010 Raj 12 : (2010) 2 CivCC 217 : (2010) 3 RCR(Civil) 631 : (2010) 1 RLW 140
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)
High Courts09 Sept 2009Dismissed
Gautam Chand and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 BC 234
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Sept 2009Allowed
Manohar Roop Rai Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 09 RAJ CK 0030
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1)
High Courts09 Sept 2009Dismissed
The General Manager, Rajasthan State Road Transport Corporation and Others Vs Gordhan Singh and Another
Rajasthan High Court · (2009) 09 RAJ CK 0007
Constitution of India, 1950 — Article 226, 227
High Courts08 Sept 2009Allowed
Smt. Rajvanti Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 09 RAJ CK 0086
High Courts08 Sept 2009Dismissed
State of Rajasthan Vs Judge, Labour Court and Another
Rajasthan High Court · (2010) 1 WLN 64
Industrial Disputes Act, 1947 — Section 17, 25FRajasthan Industrial Disputes Rules, 1958 — Rule 22A
High Courts08 Sept 2009
Fateh Lal Vs Civil Judge (J.D.) and Another
Rajasthan High Court · (2010) 1 WLN 43
Evidence Act, 1872 — Section 65Rajasthan Stamp Act, 1998 — Section 3(12)Stamp Act, 1899 — Section 2(14)
High Courts08 Sept 2009Allowed
Khub Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 51
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts08 Sept 2009Dismissed
The Dy. Conservator of Forest Vs Mangu Singh and Another
Rajasthan High Court · (2010) 1 WLN 109
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts08 Sept 2009
Makkhan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) CriLJ 301 : (2010) 1 RLW 654
Constitution of India, 1950 — Article 161, 19, 21
High Courts08 Sept 2009Dismissed
Sayara Bano (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 09 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts07 Sept 2009
Hamida Khan Vs State of Rajasthan
Rajasthan High Court · (2009) 09 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 438Rajasthan Excise Act, 1950 — Section 16, 54
High Courts07 Sept 2009Dismissed
Kora Devi and Others Vs Harbansh Kaur and Others
Rajasthan High Court · (2010) 1 RLW 698 : (2009) 4 WLN 70
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Sept 2009
Dimple Agarwal (Smt.) Vs Subhash
Rajasthan High Court · (2009) 3 WLN 570
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts07 Sept 2009Dismissed
Mohd. Mofjul Vs State of Raj.
Rajasthan High Court · (2009) 4 WLN 668
Criminal Procedure Code, 1973 (CrPC) — Section 313, 51Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 50, 52, 54
High Courts04 Sept 2009
Kamal Kishore Vs State of Rajasthan
Rajasthan High Court · (2009) 09 RAJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 120B, 302, 304B, 498A