COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,193 of 2,241

High Courts04 Sept 2009Allowed

Pawan Kumar Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 09 RAJ CK 0087

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19

Read judgment

High Courts04 Sept 2009Dismissed

Ravi Prasad Vs State of Raj.

Rajasthan High Court · (2009) 4 WLN 652

Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 313, 51Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 54, 8Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5

Read judgment

High Courts04 Sept 2009Dismissed

State and Another Vs Rajendra Singh and Another

Rajasthan High Court · (2010) 1 WLN 128

Industrial Disputes Act, 1947 — Section 25B, 25F, 25G

Read judgment

High Courts04 Sept 2009Allowed

Satya Narain and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 09 RAJ CK 0011

Read judgment

High Courts04 Sept 2009Dismissed

Mohd. Rafikul Islam Vs State of Raj.

Rajasthan High Court · (2009) 09 RAJ CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 313, 51Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 50, 52, 54

Read judgment

High Courts04 Sept 2009Dismissed

Maghi Devi Vs State of Rajasthan

Rajasthan High Court · (2009) 09 RAJ CK 0006

Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts03 Sept 2009Dismissed

Hindustan Marbles and Minerals Industries Vs D.L.S.C. and Others

Rajasthan High Court · (2011) 41 VST 578

Read judgment

High Courts03 Sept 2009Dismissed

Lalit Pharmaceuticals Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 09 RAJ CK 0074

General Finance and Accounts Rules — Rule 48(v)

Read judgment

High Courts03 Sept 2009Dismissed

Director, Gitanjali Medical College Vs State and Others

Rajasthan High Court · (2009) 09 RAJ CK 0064

Constitution of India, 1950 — Article 14, 29, 30Limitation Act, 1963 — Section 5

Read judgment

High Courts03 Sept 2009Allowed

State of Rajasthan Vs Lal Chand and Another

Rajasthan High Court · (2009) 09 RAJ CK 0062

Industrial Disputes Act, 1947 — Section 25F, 33, 33C

Read judgment

High Courts03 Sept 2009Dismissed

Net Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 2 WLN 98

Constitution of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 221, 82, 9Rajasthan Tenancy Act, 1955 — Section 19, 42, 82, 83, 84

Read judgment

High Courts03 Sept 2009