High Courts01 Sept 2009Dismissed
Amar Singh Vs Sheetal Prasad through LRs.
Rajasthan High Court · (2010) 3 RLW 2571
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,194 of 2,241
High Courts01 Sept 2009Dismissed
Gopal Vs State of Raj.
Rajasthan High Court · (2009) 4 WLN 230
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 51Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 54, 57Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
High Courts01 Sept 2009
Rekha Goyal (Smt.) and Others Vs Alim and Others
Rajasthan High Court · (2009) 3 WLN 507
High Courts01 Sept 2009Dismissed
Ramdeep Singh Vs The Additional Sessions Judge (Fast Track) and Others
Rajasthan High Court · (2009) 2 WLN 231
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts01 Sept 2009Allowed
Bhonra Lal (deceased) through L.Rs. Vs Smt. Vidhya Devi and Others
Rajasthan High Court · (2009) 09 RAJ CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Aug 2009
Ashok Kumar Vs Ramesh Chandra
Rajasthan High Court · (2009) 3 WLN 492
Motor Vehicles Act, 1988 — Section 140
High Courts27 Aug 2009
Sohan Lal and Another Vs Ramjilal and Others
Rajasthan High Court · (2009) 08 RAJ CK 0024
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 96Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 122, 123
High Courts27 Aug 2009
Shakuntla (Smt.) and Others Vs Ran Singh and Others
Rajasthan High Court · (2009) 3 WLN 532
High Courts26 Aug 2009Allowed
Lekhraj Vs Kailashi and Others
Rajasthan High Court · (2009) 2 WLN 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Aug 2009
Rajasthan State Agricultural Marketing Board and Others Vs Ashok Kumar and Another
Rajasthan High Court · (2009) 2 WLN 7
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12Limitation Act, 1963 — Section 5
High Courts26 Aug 2009Allowed
Ganesh Mal Jain Vs Civil Judge (Senior Division) and Others
Rajasthan High Court · (2009) 2 WLN 92
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts25 Aug 2009Allowed
Jagdish Prasad Meena and Another Vs Additional Civil Judge and Another
Rajasthan High Court · (2009) 2 WLN 208
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10
High Courts25 Aug 2009
Pankaj Jain and Another Vs Bhajan Lal Ghadisaj and Others
Rajasthan High Court · (2009) 2 WLN 235
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A
High Courts25 Aug 2009
Gyarsilal Vs Brajmohan and Others
Rajasthan High Court · (2009) 2 WLN 162
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Aug 2009Dismissed
Aasu Vs Say Khan
Rajasthan High Court · (2009) 2 WLN 175
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Aug 2009Dismissed
Kamli Devi Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 08 RAJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts21 Aug 2009
Kebu Ram Vs The State of Rajasthan
Rajasthan High Court · (2009) 08 RAJ CK 0046
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 307, 324
High Courts21 Aug 2009
Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 1 Crimes 57
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 482, 91Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 2, 21, 8
High Courts20 Aug 2009
Karan @ Babu Vs State of Rajasthan
Rajasthan High Court · (2009) 08 RAJ CK 0033
Arms Act, 1959 — Section 25, 37, 4Criminal Procedure Code, 1973 (CrPC) — Section 116, 436, 437, 439, 446