High Courts12 Aug 2009
Sanwal Ram Vs Tara Chand
Rajasthan High Court · (2009) 3 WLN 536
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,196 of 2,241
High Courts12 Aug 2009
Vimlesh (Smt.) and Others Vs Vijaya Ben (Smt.) and Others
Rajasthan High Court · (2009) 3 WLN 468
High Courts12 Aug 2009Allowed
Manoharlal Singhi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 554
High Courts12 Aug 2009
Geeta Devi (Smt.) Vs The Additional District and Sessions Judge No. 5 and Others
Rajasthan High Court · (2009) 3 WLN 566
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 2009Allowed
Durga Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 512
Constitution of India, 1950 — Article 209
High Courts12 Aug 2009
Babu Ram Vs State
Rajasthan High Court · (2010) 1 RLW 169 : (2009) 4 WLN 699
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42
High Courts11 Aug 2009
Rajesh Sarvaiya Vs Niki Chemical Industries
Rajasthan High Court · (2009) 08 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Aug 2009
Manga Ram Vs State of Rajasthan
Rajasthan High Court · (2009) 08 RAJ CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 380, 457
High Courts11 Aug 2009Allowed
N.I.C. Ltd. Vs Chandra Ram and Others
Rajasthan High Court · (2009) 08 RAJ CK 0065
Civil Procedure Code, 1908 (CPC) — Section 105Motor Vehicles Act, 1988 — Section 163AWorkmens Compensation Act, 1923 — Section 147, 3, 4A
High Courts11 Aug 2009
Neeraj Dangi Vs Jagsi Ram and Others
Rajasthan High Court · (2009) 3 WLN 494
Constitution of India, 1950 — Article 19, 324Representation of the People Act, 1951 — Section 100, 101, 30, 31, 33
High Courts11 Aug 2009Dismissed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2009) 08 RAJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts11 Aug 2009Dismissed
Radhey Shyam Vs The Union of India (UOI)
Rajasthan High Court · (2009) 3 WLN 606
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 10, 15
High Courts11 Aug 2009Allowed
Charan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 1 Crimes 89
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 319Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts10 Aug 2009Dismissed
Bajrang Lal Pareekh Vs The State of Rajasthan and Others State of Rajasthan Vs Lekh Ram and Others
Rajasthan High Court · (2009) 08 RAJ CK 0073
Penal Code, 1860 (IPC) — Section 120B, 302, 498A
High Courts10 Aug 2009
Bhanwra Ram Vs Smt. Anu
Rajasthan High Court · (2009) 08 RAJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 127, 482
High Courts10 Aug 2009Allowed
Bhanwar Lal Acharya Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 557
Penal Code, 1860 (IPC) — Section 408
High Courts07 Aug 2009Dismissed
Dhan Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 08 RAJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts06 Aug 2009
Smt. Narendra Kaur Vs State of Rajasthan
Rajasthan High Court · (2009) 08 RAJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 438, 439Penal Code, 1860 (IPC) — Section 306
High Courts06 Aug 2009Allowed
Jetha Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 1 Crimes 47 : (2011) 6 RCR(Criminal) 1684 : (2010) 4 RLW 3081
Criminal Procedure Code, 1973 (CrPC) — Section 109, 164, 41Penal Code, 1860 (IPC) — Section 366, 376, 392, 411