High Courts06 Aug 2009Allowed
State of Rajasthan Vs Om Prakash Ladu Ram Vs State of Rajasthan
Rajasthan High Court · (2010) 1 WLN 104
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 302, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,197 of 2,241
High Courts06 Aug 2009Dismissed
State Vs Goru and Others
Rajasthan High Court · (2010) 1 RLW 631 : (2009) 4 WLN 483
Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts06 Aug 2009Dismissed
Kanji Vs Ashok and Another
Rajasthan High Court · (2009) 08 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Juvenile Justice Act, 1986 — Section 52
High Courts04 Aug 2009Allowed
Govind alias Gafoor Babudia Vs The Oriental Insurance Company Ltd. and Others
Rajasthan High Court · (2009) 08 RAJ CK 0064
High Courts04 Aug 2009Dismissed
Jeev Kanwar (Smt.) Vs State and Others
Rajasthan High Court · (2009) 3 WLN 424
High Courts04 Aug 2009
In Re: ESL India Ltd.
Rajasthan High Court · (2010) 1 RLW 93 : (2009) 95 SCL 133
COMPANIES ACT, 1956 — Section 391, 392, 393, 394
High Courts04 Aug 2009Allowed
Girdhari Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 7 RCR(Criminal) 966 : (2010) 1 RLW 151 : (2009) 4 WLN 662
Evidence Act, 1872 — Section 24
High Courts04 Aug 2009
Bhanwar Lal and Others Vs State
Rajasthan High Court · (2009) 08 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 3, 313, 4Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts03 Aug 2009
Leela Kunwar (Smt.) Vs State and Others
Rajasthan High Court · (2009) 3 WLN 472
High Courts03 Aug 2009Allowed
The New India Assurance Co. Ltd. Vs Smt. Bidami and Others Smt. Bidami Devi and Others Vs Bhimsen and Others Gopi Ram Vs Bhim Sen and Others
Rajasthan High Court · (2011) ACJ 1263 : (2009) 4 RLW 3226 : (2009) 3 WLN 420
Employees Compensation Act, 1923 — Section 3, 30Employees State Insurance Act, 1948 — Section 46, 53, 61, 75Motor Vehicles Act, 1988 — Section 110, 147, 149, 163A, 166
High Courts30 Jul 2009
Kendriya Vidyalaya Sangathan and Others Vs Budh Ram and Another
Rajasthan High Court · (2010) 124 FLR 769
High Courts30 Jul 2009Allowed
Daya Bhai Vs Gopal and Others
Rajasthan High Court · (2011) 7 RCR(Civil) 1542 : (2010) 2 RLW 1820 : (2009) 4 WLN 532
Motor Vehicles Act, 1988 — Section 173
High Courts30 Jul 2009Dismissed
State of Rajasthan Vs Sattu @ Satyendra and Others
Rajasthan High Court · (2009) 07 RAJ CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 378(1), 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 34, 376
High Courts30 Jul 2009Allowed
Kanti Lal Vs Moti Lal and Another
Rajasthan High Court · (2009) 3 WLN 466
High Courts30 Jul 2009
Gajraj Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 07 RAJ CK 0006
Arms Act, 1959 — Section 25(1), 25(1B), 3Criminal Procedure Code, 1973 (CrPC) — Section 121, 124, 313, 360, 360(10)Penal Code, 1860 (IPC) — Section 328, 397, 448, 452
High Courts30 Jul 2009
Heera and Others Vs The State of Rajasthan
Rajasthan High Court · (2009) 07 RAJ CK 0002
Penal Code, 1860 (IPC) — Section 307, 323, 325, 326, 34
High Courts29 Jul 2009
Jagdish Puri Vs State of Rajasthan
Rajasthan High Court · (2009) 07 RAJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 498A
High Courts29 Jul 2009
Pawan Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 69
Rajasthan Co-operative Societies Rules, 2003 — Rule 39(4)
High Courts29 Jul 2009
Gehimal and Others Vs Murlidhar and Others
Rajasthan High Court · (2009) 3 WLN 464
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)