High Courts29 Jul 2009Allowed
Kailash Chandra Yadav Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 1 SLR 765
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,198 of 2,241
High Courts29 Jul 2009
State of Rajasthan Vs Rajendra Prasad and Another
Rajasthan High Court · (2009) 07 RAJ CK 0014
Industrial Disputes Act, 1947 — Section 17B
High Courts28 Jul 2009Allowed
Pyare Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 07 RAJ CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 18
High Courts28 Jul 2009
Rekha Jamalia (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 07 RAJ CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts28 Jul 2009Dismissed
Dharma Chand Vs Omkar and Others
Rajasthan High Court · (2010) 4 CivCC 880 : (2009) 4 RLW 3417 : (2009) 4 WLN 122
High Courts28 Jul 2009Allowed
Daya Engineering Works (Sleepers) Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 2 RLW 1809
Arbitration and Conciliation Act, 1996 — Section 11(8)(a)
High Courts28 Jul 2009Allowed
Mahaveer Prasad Sarraf Vs Devendra Kumar Sharma and Another
Rajasthan High Court · (2009) 07 RAJ CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 243, 243(2), 397(2)Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jul 2009Dismissed
B.L. Agarwal Vs State and Others
Rajasthan High Court · (2009) 07 RAJ CK 0062
COMPANIES ACT, 1956 — Section 314Constitution of India, 1950 — Article 31
High Courts27 Jul 2009
Anil Chitoda Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3385
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 6
High Courts27 Jul 2009Allowed
Om Prakash and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 07 RAJ CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Jul 2009Dismissed
Shanker Lal and Another Vs Ratan Lal and Another
Rajasthan High Court · (2009) 3 WLN 310
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Jul 2009Dismissed
State of Rajasthan Vs Bhanwar Singh
Rajasthan High Court · (2009) 07 RAJ CK 0032
Opium Act, 1878 — Section 4, 9
High Courts23 Jul 2009
Jeet Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 07 RAJ CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts23 Jul 2009Dismissed
Sukirti Devi Purohit (Smt.) Vs State and Others
Rajasthan High Court · (2009) 3 WLN 484
Urban Improvement Trust Act — Section 73
High Courts23 Jul 2009Dismissed
S.M. Lata Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (2009) 07 RAJ CK 0048
Constitution of India, 1950 — Article 14State Financial Corporations Act, 1951 — Section 29, 30, 32G
High Courts23 Jul 2009Dismissed
L.Rs. of Tribhuvan Dutt Vs Jai Narayan
Rajasthan High Court · AIR 2009 Raj 174 : (2009) 4 RLW 3364 : (2009) 4 WLN 1
Civil Procedure Code, 1908 (CPC) — Section 2Transfer of Property Act, 1882 — Section 106
High Courts23 Jul 2009
Shanker Lal Vs State and Another
Rajasthan High Court · (2009) 07 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120A, 120B, 415, 420
High Courts22 Jul 2009Allowed
Hamira Ram Vs The State of Rajasthan
Rajasthan High Court · (2009) 07 RAJ CK 0084
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 50(1), 60
High Courts22 Jul 2009Allowed
R.S. Industries (Rolling Mills) Ltd. Vs Rajasthan Financial Corporation and Another
Rajasthan High Court · (2010) 1 BC 271 : (2010) 2 RLW 1859
State Financial Corporations Act, 1951 — Section 30