COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,200 of 2,241

High Courts15 Jul 2009Allowed

Sardul Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 07 RAJ CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 320(5), 320(6), 320(8), 401Negotiable Instruments Act, 1881 (NI) — Section 138, 147

High Courts15 Jul 2009Dismissed

Kella @ Karnail Singh Vs Gurnam Kaur and Others

Rajasthan High Court · (2009) 4 RLW 3307 : (2009) 3 WLN 470

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts15 Jul 2009

Bhag Singh and Sons Vs State of Rajasthan and Another

Rajasthan High Court · (2009) 07 RAJ CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 320(8), 82, 83Negotiable Instruments Act, 1881 (NI) — Section 138, 147

High Courts14 Jul 2009

Rayees Mohammed and Others Vs LRs. of Val Chand

Rajasthan High Court · (2009) 4 RLW 3350 : (2009) 3 WLN 488

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts14 Jul 2009Dismissed

Tehsildar, U.I.T. and Another Vs LRs. of Ganga Bai Menaria and Others

Rajasthan High Court · (2009) 3 WLN 538

Civil Procedure Code, 1908 (CPC) — Section 100, 92

High Courts13 Jul 2009Allowed

Ashok Vs State

Rajasthan High Court · (2009) 07 RAJ CK 0094

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12

High Courts13 Jul 2009Dismissed

Asstt. Commissioner Vs Mohit Trading Co.

Rajasthan High Court · (2009) 12 Vat Reporter 92

High Courts13 Jul 2009

Lokesh Vs Arjun Lal

Rajasthan High Court · (2009) 3 WLN 338

High Courts13 Jul 2009Dismissed

Ram Lal Vs Sajjan Raj and Others

Rajasthan High Court · (2009) 3 WLN 374

Motor Vehicles Act, 1988 — Section 140, 147, 149

High Courts13 Jul 2009Dismissed

Municipal Board Vs Rajkumar and Others

Rajasthan High Court · (2010) 1 RLW 29 : (2009) 3 WLN 547

Civil Procedure Code, 1908 (CPC) — Section 100, 80

High Courts10 Jul 2009Allowed

Raja Ram Gaur Vs Rajasthan Housing Board and Another

Rajasthan High Court · (2011) 1 RCR(Civil) 373 : (2010) 3 RLW 2524

Constitution of India, 1950 — Article 14, 21, 300A, 47

High Courts09 Jul 2009

Bhagwani Devi Vs State of Rajasthan and Another

Rajasthan High Court · (2009) 07 RAJ CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts09 Jul 2009Allowed

Ram Singh Vs Laxmi Enterprises

Rajasthan High Court · (2009) 3 WLN 533

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts09 Jul 2009Dismissed

Bajrang Lal Sharma and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 07 RAJ CK 0055

Constitution of India, 1950 — Article 141, 16, 226, 227, 335

High Courts09 Jul 2009Allowed

Inder Singh Vs State and Others

Rajasthan High Court · (2009) 3 WLN 404

High Courts09 Jul 2009Dismissed

Surender Singh Vs Union of India (UOI) and Others

Rajasthan High Court · (2009) 3 WLN 209

Border Security Force Act, 1968 — Section 46Penal Code, 1860 (IPC) — Section 14, 17, 307, 46

High Courts09 Jul 2009

Dhanraj @ Dhanna Gotiya Vs State of Rajasthan

Rajasthan High Court · (2010) 1 RLW 706

Penal Code, 1860 (IPC) — Section 307, 326, 34

High Courts08 Jul 2009

Amar Singh Vs The State of Rajasthan

Rajasthan High Court · (2009) 07 RAJ CK 0087

Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

High Courts08 Jul 2009

Prahlad Jain Vs The State of Rajasthan

Rajasthan High Court · (2009) 07 RAJ CK 0072

Copyright Act, 1957 — Section 51, 52A, 63, 68ACriminal Procedure Code, 1973 (CrPC) — Section 451Indecent Representation of Women (Prohibition) Act, 1986 — Section 4, 6

High Courts08 Jul 2009Allowed

Dhanu Devi (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 3 WLN 200

Rajasthan Excise Act, 1950 — Section 54A, 69(5)