High Courts29 Jun 2009Allowed
Suresh Kumar Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 914 : (2009) 3 WLN 361
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,202 of 2,241
High Courts29 Jun 2009
Manju Rani Sharma (Smt.) Vs Managing Committee and Others
Rajasthan High Court · (2009) 3 WLN 381
Constitution of India, 1950 — Article 226, 227, 236, 309
High Courts29 Jun 2009Allowed
Kunj Behari Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1802 : (2009) 3 WLN 408
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 341
High Courts19 Jun 2009Dismissed
Vishwajeet Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 4 RLW 3312
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts19 Jun 2009Dismissed
Prem Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 4 RLW 3172
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 489C
High Courts19 Jun 2009Allowed
Bhagwan Sahai Vs State of Rajasthan
Rajasthan High Court · (2009) 4 RLW 3093
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 307, 323, 341, 379
High Courts18 Jun 2009Dismissed
Kana Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 1982
Rajasthan Excise Act, 1950 — Section 16, 54
High Courts08 Jun 2009Allowed
Lal Singh Rathore Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2010) 2 LLJ 11 : (2009) 4 RLW 2879 : (2009) 3 WLN 219(1)
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114
High Courts05 Jun 2009Dismissed
Babu Lal Losania Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2418
Constitution of India, 1950 — Article 226, 243ZG
High Courts05 Jun 2009Dismissed
Indus Co. and Another Vs The Civil Judge (J.D.) and Judicial Magistrate No. 1 and Others
Rajasthan High Court · (2010) 3 RLW 1970
Constitution of India, 1950 — Article 226, 227
High Courts02 Jun 2009Dismissed
Pappu Lal Pareva Vs State
Rajasthan High Court · (2009) 4 RLW 3409
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 332, 353, 365, 383
High Courts29 May 2009Dismissed
Prakash Chand Vs Bhanwar Lal and Another
Rajasthan High Court · (2010) 1 CivCC 582 : (2010) 1 RCR(Civil) 573 : (2009) 4 RLW 3419
Arbitration and Conciliation Act, 1996 — Section 11Income Tax Act, 1961 — Section 143Limitation Act, 1963 — Section 18, 27, 3
High Courts29 May 2009Allowed
Saroj Kumari and Others and Asha Parmar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1121 : (2009) 3 WLN 197
High Courts29 May 2009Allowed
Kusum Agrotech Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3162
Constitution of India, 1950 — Article 21, 225
High Courts29 May 2009
In Re: Natural Technologies (P.) Ltd.
Rajasthan High Court · (2010) 100 SCL 81
Companies Act, 1956 — Section 391, 394
High Courts28 May 2009
Pradeep Kaur (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1653
Constitution of India, 1950 — Article 14, 16
High Courts28 May 2009Dismissed
Vijai Singh Vs State and Others
Rajasthan High Court · (2009) 2 WLN 96
Rajasthan Tenancy Act, 1955 — Section 183, 187, 88
High Courts28 May 2009Allowed
Faizu Khan @ Faiz Mohd. Vs The Judge, Special Court, SC and ST (P.A.), Cum Addl. Sessions Judge, Bikaner Cum MACT
Rajasthan High Court · (2009) 3 WLN 251
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts28 May 2009Allowed
Ram Narayan and Others Vs Civil Judge (S.D.) and Another
Rajasthan High Court · (2010) 2 RLW 1142
Civil Procedure Code, 1908 (CPC) — Section 6Constitution of India, 1950 — Article 227Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 28
High Courts28 May 2009Dismissed
Liyakat Ali Vs State of Rajasthan
Rajasthan High Court · (2011) 6 RCR(Criminal) 1743 : (2010) 3 RLW 1988
Penal Code, 1860 (IPC) — Section 489A, 489B, 489C