High Courts20 May 2009Allowed
Pawan Kumar Jain Vs The Asstt. Commissioner (Central)
Rajasthan High Court · (2009) 05 RAJ CK 0066
Income Tax Act, 1961 — Section 44AB
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,204 of 2,241
High Courts20 May 2009Allowed
Ex. Constable, Anang Pal Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 2 WLN 569
High Courts20 May 2009Allowed
Reshma Vs State of Rajasthan
Rajasthan High Court · (2009) 05 RAJ CK 0008
Constitution of India, 1950 — Article 14, 21, 41, 47Penal Code, 1860 (IPC) — Section 326
High Courts19 May 2009Dismissed
Rajasthan State Electricity Board and Others Vs Ram Bhakta Hanuman Oil Industries
Rajasthan High Court · AIR 2009 Raj 155
Civil Procedure Code, 1908 (CPC) — Section 96Electricity Act, 1910 — Section 16, 19, 19A, 26
High Courts19 May 2009Dismissed
The State of Rajasthan Vs Narain Das
Rajasthan High Court · (2009) 2 WLN 124
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts19 May 2009Dismissed
Satyapal Singh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1495
High Courts18 May 2009Allowed
Jai Raj Singh Chauhan Vs Rajasthan Tourism Development Corporation and Another
Rajasthan High Court · (2010) 2 RLW 1477 : (2011) 1 SLR 325 : (2009) 2 WLN 446
High Courts18 May 2009Dismissed
Vijay Singh and Others Vs Bhanwar Singh and Others
Rajasthan High Court · (2010) 1 RLW 919 : (2009) 2 WLN 82
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24
High Courts18 May 2009Dismissed
Vijay Kumar Juneja and S.L. Mahna Vs Raj. Non-Government Educational Institutions Tribunal and Others
Rajasthan High Court · (2009) 05 RAJ CK 0058
Rajasthan Grant-in-Aid to Education and Cultural Institutions Rules, 1963 — Rule 3(16)Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 45
High Courts18 May 2009Allowed
Dinesh Kumar Panwar Vs The Chief Election Commissioner and Others
Rajasthan High Court · (2010) 1 RLW 573 : (2009) 3 WLN 292
High Courts18 May 2009Dismissed
Fauja Singh Vs LRs of Bishan Singh and Others
Rajasthan High Court · (2009) 3 WLN 103
Constitution of India, 1950 — Article 227
High Courts18 May 2009Allowed
Shafi Mohammed Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 148
Land Revenue Act, 1956 — Section 76
High Courts15 May 2009Dismissed
Commissioner of Income Tax Vs White and White Mineral P. Ltd.
Rajasthan High Court · (2011) 239 CTR 330 : (2011) 330 ITR 172 : (2011) 200 TAXMAN 192
High Courts15 May 2009Allowed
Gheesa Ram Garg Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 532
Transplantation of Human Organs and Tissues Act, 1994 — Section 3(1)
High Courts15 May 2009Dismissed
Surendra Singh Vs Vishvanath and Others
Rajasthan High Court · (2010) 4 RLW 3065
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts15 May 2009
Manoj Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1680
Constitution of India, 1950 — Article 14, 16
High Courts15 May 2009Dismissed
Rajasthan State Road Transport Corporation Vs Abdul Hussain and Another
Rajasthan High Court · (2010) 1 RLW 218
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 17B, 33Penal Code, 1860 (IPC) — Section 279, 304A
High Courts15 May 2009Allowed
Ram Singh Gurjar Vs Ram Lal Raiger and Another
Rajasthan High Court · (2010) ACJ 2457 : (2009) 3 WLN 68
Motor Vehicles Act, 1988 — Section 173
High Courts15 May 2009Allowed
Abbas Bhai and Others Vs Board of Revenue and Others
Rajasthan High Court · (2009) 3 WLN 211
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts15 May 2009Dismissed
Mangal Das Vaishnava and Another Vs Jitendra Kumar Vaishnava
Rajasthan High Court · (2009) 2 WLN 370
Guardians and Wards Act, 1890 — Section 7