High Courts15 May 2009Dismissed
Likhma Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 05 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,205 of 2,241
High Courts14 May 2009Dismissed
Kalim Bhai @ Kalimuddin and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 327
Constitution of India, 1950 — Article 227
High Courts14 May 2009Allowed
Nripal Singh Rawat Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 1 RLW 446
Constitution of India, 1950 — Article 14, 16
High Courts14 May 2009Allowed
Sunny Patras Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 658
Constitution of India, 1950 — Article 14, 16
High Courts14 May 2009Allowed
Tiloka Ram Vs Board of Revenue and Others
Rajasthan High Court · (2009) 3 WLN 285
Constitution of India, 1950 — Article 227
High Courts14 May 2009Allowed
Puran Mal Vs State of Rajasthan
Rajasthan High Court · (2009) 2 WLN 605
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts13 May 2009Allowed
Roop Kala (Smt.) Vs State and Another
Rajasthan High Court · (2009) 2 WLN 249
High Courts13 May 2009Allowed
Sheesh Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 291
High Courts13 May 2009Allowed
Rameshwarlal Garwa Vs Excise Comm. and Others
Rajasthan High Court · (2009) 2 WLN 275
High Courts13 May 2009Dismissed
Bhanwar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 151
Constitution of India, 1950 — Article 226
High Courts13 May 2009Allowed
Imran Hussain Vs The District Judge and Others
Rajasthan High Court · (2009) 3 WLN 4
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts13 May 2009Allowed
Anchal Cinema Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 05 RAJ CK 0090
Rajasthan Panchayati Raj Act, 1994 — Section 68
High Courts13 May 2009Allowed
Omprakash Vs Chief Electoral Officer and Others
Rajasthan High Court · AIR 2009 Raj 161 : (2011) 7 RCR(Civil) 1987 : (2010) 3 RLW 1937
Constitution of India, 1950 — Article 162, 166Motor Vehicles Act, 1988 — Section 66, 67, 68, 69, 70
High Courts13 May 2009Allowed
Kamla Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 232
High Courts12 May 2009Allowed
Hakam Singh Vs R.F.C. and Others
Rajasthan High Court · (2011) 1 RLW 62
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 18, 19Limitation Act, 1963 — Article 136, 137, 62, 18, 19
High Courts12 May 2009Dismissed
LRs of Rao Jagannath Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 26
Transfer of Property Act, 1882 — Section 53A
High Courts11 May 2009Allowed
Shyam Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 74
High Courts11 May 2009Dismissed
Dilip Kumar Vs The Vikas Adhikari, Panchayat Samiti and Another
Rajasthan High Court · (2009) 2 WLN 243
High Courts11 May 2009Dismissed
National Gum Factory Vs The Assistant Engineer, Rajasthan State Electricity Board and Others
Rajasthan High Court · (2009) 05 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts11 May 2009Allowed
Vishal Chaudhory Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 321
National Security Act, 1980 — Section 3(2)