High Courts05 May 2009Dismissed
Jagannath and Another Vs The Board of Revenue and Others
Rajasthan High Court · (2009) 05 RAJ CK 0077
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,207 of 2,241
High Courts05 May 2009Allowed
Laxmi Devi Garg (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 WLN 267
High Courts05 May 2009
Rajveer Vs Returning Officer and Others
Rajasthan High Court · (2009) 05 RAJ CK 0035
Penal Code, 1860 (IPC) — Section 323, 325, 342
High Courts05 May 2009Allowed
Jhabar Ram Vs Board of Revenue and Others
Rajasthan High Court · (2009) 3 WLN 181
High Courts04 May 2009Dismissed
Saroj Bilkhiwal (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 3 RLW 1977
High Courts04 May 2009Dismissed
Surjeet Kaur and Others Vs Teja Singh
Rajasthan High Court · (2010) 1 RLW 81 : (2009) 4 WLN 35
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 May 2009
Bhag Chand Vs A.D.J. No. 5 and Others
Rajasthan High Court · AIR 2009 Raj 178 : (2009) 3 RLW 2081
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 6, 7Rajasthan Rent Control Act, 2001 — Section 29
High Courts04 May 2009Allowed
Ajay Vyas Vs University of Rajasthan and Others
Rajasthan High Court · (2009) 05 RAJ CK 0061
Constitution of India, 1950 — Article 14
High Courts04 May 2009
Gulab Industries Vs State and Others
Rajasthan High Court · (2009) 05 RAJ CK 0060
Constitution of India, 1950 — Article 14
High Courts04 May 2009Dismissed
Mahesh Vs Moorti Mohanji Maharaj Lahoti Wale and Others
Rajasthan High Court · (2009) 05 RAJ CK 0053
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 May 2009Dismissed
Hindustan Oil Company Vs Bharat Petroleum Corporation Limited and Others
Rajasthan High Court · (2009) 05 RAJ CK 0051
High Courts01 May 2009Allowed
Suta Ram @ Ramjilal Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1507
Penal Code, 1860 (IPC) — Section 376
High Courts01 May 2009Allowed
Managing Committee Vaidik Kanya P.G. College and Another Vs The Presiding Officer, Rajasthan Non-Govt. Edu. Tribunal and Others
Rajasthan High Court · (2010) 3 RLW 2025
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 16
High Courts01 May 2009Allowed
Vikas Kumar Vs State and Others
Rajasthan High Court · (2009) 2 WLN 120
Constitution of India, 1950 — Article 14
High Courts01 May 2009
Shehjad Khan and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 146
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts01 May 2009Dismissed
Kanhaiya Lal Vs Urban Improvement Trust
Rajasthan High Court · (2009) 05 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 May 2009Dismissed
Loona Ram alias Babu Lal Vs Rameshwar Lal
Rajasthan High Court · AIR 2009 Raj 142 : (2009) 4 CivCC 470 : (2010) 7 RCR(Civil) 2045 : (2009) 4 RLW 3031
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts01 May 2009
Ramanand Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 3 WLN 237
Constitution of India, 1950 — Article 226, 277Limitation Act, 1963 — Section 5
High Courts01 May 2009
Chambal (Smt.) Vs Kishan Lal
Rajasthan High Court · (2009) 3 WLN 90
Motor Vehicles Act, 1988 — Section 173
High Courts01 May 2009
Mahendra Rai Baxi through L.R. son Vyomesh Chandra Baxi Vs Smt. Laxmi Devi and Another
Rajasthan High Court · (2009) 4 RLW 3588
Transfer of Property Act, 1882 — Section 106