High Courts24 Apr 2009Allowed
Ishwar Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 WLN 5
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,209 of 2,241
High Courts24 Apr 2009
Shree Rajasthan Syntex Ltd. Vs Jaipur Vidyut Vitaran Nigam Ltd. and Others
Rajasthan High Court · AIR 2009 Raj 169 : (2011) 7 RCR(Civil) 1584 : (2009) 3 RLW 2052
Constitution of India, 1950 — Article 110, 265, 266Electricity Act, 1910 — Section 37
High Courts24 Apr 2009Dismissed
State of Rajasthan Vs Sita Ram and Others
Rajasthan High Court · (2009) 4 RLW 3004
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts24 Apr 2009Allowed
Shimnit Utsch India Pvt. Ltd. and Another Vs State of Raj. and Others
Rajasthan High Court · (2009) 4 RLW 3494
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Apr 2009Allowed
V.K. Bansal Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 RLW 1540 : (2009) 2 WLN 250
Rajasthan Civil Services (Conduct) Rules, 1971 — Rule 24, 3, 4
High Courts23 Apr 2009
Prema Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 2 WLN 267
Arms Act, 1959 — Section 25
High Courts23 Apr 2009Allowed
Ratna Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0087
Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 13(a)
High Courts23 Apr 2009
Ravindra Kumar Vs University of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0060
University Grants Commission Act, 1956 — Section 12, 2, 22, 25, 26
High Courts23 Apr 2009Allowed
Shailendra Singh and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 04 RAJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 197, 200, 202Penal Code, 1860 (IPC) — Section 147, 323, 342, 365, 448Wild Life (Protection) Act, 1972 — Section 27, 35, 39, 49, 50
High Courts23 Apr 2009Allowed
J.K. Cement Works and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 3 WLN 35
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17BSick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 8F
High Courts23 Apr 2009Allowed
Mangal Singh Vs Judge, Labour Court and Others
Rajasthan High Court · (2009) 3 WLN 217
High Courts23 Apr 2009Allowed
Manorama Asopa (Smt.) Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 77
High Courts22 Apr 2009
Commercial Taxes Officer Vs Brij Construction and Engineers
Rajasthan High Court · (2010) 29 VST 62
Rajasthan Sales Tax Act, 1954 — Section 5A
High Courts22 Apr 2009
Vijay Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 WLN 160
Protection of Women from Domestic Violence Act, 2005 — Section 2(q)
High Courts22 Apr 2009Dismissed
Jai Prakash Vs Indian Oil Corporation Ltd. and Others
Rajasthan High Court · (2009) 04 RAJ CK 0086
Constitution of India, 1950 — Article 226
High Courts22 Apr 2009Allowed
Raj Mohan Sharma Vs Jaipur Nagar Nigam and Others
Rajasthan High Court · (2009) 04 RAJ CK 0085
Constitution of India, 1950 — Article 21
High Courts22 Apr 2009Dismissed
Narpat Singh Vs Moola Ram and Others
Rajasthan High Court · (2009) 4 RLW 3623
Rajasthan Rent Control Act, 2001 — Section 21(3)
High Courts22 Apr 2009Allowed
Hanuman Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 04 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 320
High Courts22 Apr 2009Dismissed
Kamlesh Patidar Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 4161 : (2010) 7 RCR(Criminal) 484 : (2009) 3 RLW 2472
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 37
High Courts21 Apr 2009Allowed
Lal Chand Vs State of Rajasthan
Rajasthan High Court · (2009) 04 RAJ CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 360, 374Penal Code, 1860 (IPC) — Section 326