High Courts15 Apr 2009Dismissed
Commercial Tax Officer Vs Karyapalak Engineer, C.P.W.D.
Rajasthan High Court · (2011) 42 VST 150
Rajasthan Sales Tax Act, 1994 — Section 59, 61, 86(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,211 of 2,241
High Courts15 Apr 2009Dismissed
Ghasi Vs Radheyshyam and Others
Rajasthan High Court · (2009) 04 RAJ CK 0076
Money Lenders Act, 1963 — Section 11Rajasthan Agriculture Debt Relief Act, 1957 — Section 6
High Courts15 Apr 2009Dismissed
Ramesh Chand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0066
High Courts15 Apr 2009Dismissed
Miss Neha Meena Vs Vice Chancellor Raj. University of Health Sciences and Others
Rajasthan High Court · (2009) 04 RAJ CK 0058
High Courts15 Apr 2009Dismissed
Roop Narain Sharma Vs The Jaipur Vidyut Vitran Nigam Limited and Others
Rajasthan High Court · (2009) 04 RAJ CK 0051
Land Acquisition Act, 1894 — Section 17(4)
High Courts15 Apr 2009Dismissed
Sukha Ram Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 04 RAJ CK 0031
High Courts15 Apr 2009Dismissed
J.S. Sidhu Vs State of Rajasthan
Rajasthan High Court · (2010) 3 SLR 695
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 13(4)Constitution of India, 1950 — Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts13 Apr 2009Dismissed
Gupta Textiles Holesale Cloth Merchant and Another Vs Raj. Spinning and Weaving Mills Ltd. and Another
Rajasthan High Court · (2010) 2 BC 55 : (2009) 2 WLN 293
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 259
High Courts13 Apr 2009Dismissed
State of Rajasthan and Others Vs Smt. Champa
Rajasthan High Court · (2009) 3 WLN 101
High Courts13 Apr 2009Allowed
Sohani Devi Lodha (Smt.) Vs State Bank of India and Others
Rajasthan High Court · (2009) 3 WLN 234
High Courts13 Apr 2009Dismissed
Ganesh and Another Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 2940 : (2010) 6 RCR(Criminal) 2912
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 394Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 55, 8
High Courts13 Apr 2009Allowed
Suraj Mal Vs Dir. Gen. (Prisons) and Others
Rajasthan High Court · (2009) 04 RAJ CK 0077
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts13 Apr 2009Allowed
Smt. Parmadevi @ Premlata and Others Vs Addl. District and Sessions Judge [Fast Track] No. 4 and Others
Rajasthan High Court · (2009) 04 RAJ CK 0074
High Courts13 Apr 2009Dismissed
Shiva Corporation India Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2582
Constitution of India, 1950 — Article 226
High Courts13 Apr 2009Allowed
Smt. Ritu Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0063
Constitution of India, 1950 — Article 309
High Courts13 Apr 2009Dismissed
Harlal Singh Dhayal Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0062
High Courts13 Apr 2009
The Rajasthan Electronics Ltd. and Another Vs The Judge, Industrial Tribunal and Others
Rajasthan High Court · (2009) 04 RAJ CK 0053
Industrial Disputes Act, 1947 — Section 33A
High Courts13 Apr 2009Dismissed
Banshi Lal and Another Vs Lrs of Late Shri Tulsi Ram Dangi and Others
Rajasthan High Court · (2009) 3 WLN 58
Land Acquisition Act, 1894 — Section 4
High Courts13 Apr 2009Dismissed
Rajasthan Rajya Vidyut Vitran (Prasaran) Nigam Ltd. and Others Vs Sheo Dutt Vyas
Rajasthan High Court · (2009) 3 WLN 7
High Courts13 Apr 2009Dismissed
Commercial Tax Officer Vs Agarwal J.V.
Rajasthan High Court · (2011) 42 VST 188
Rajasthan Sales Tax Act, 1994 — Section 37(1), 37(2), 37(4), 84, 85(11)