High Courts06 Apr 2009Allowed
Aalam Deen Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2009 Raj 164 : (2011) 7 RCR(Civil) 1572 : (2010) 1 RLW 109
Rajasthan Panchayati Raj Act, 1994 — Section 37(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,213 of 2,241
High Courts06 Apr 2009Dismissed
Mahaveer @ Ajay Kumar Vs State of Rajasthan
Rajasthan High Court · (2009) 04 RAJ CK 0004
Penal Code, 1860 (IPC) — Section 307, 323
High Courts02 Apr 2009Allowed
Hitkari Vidyalaya Sahkari Shiksha Samiti Ltd. and Another Vs Rajasthan Non-Government Educational Institutions Tribunal and Others
Rajasthan High Court · (2009) 3 RLW 2546
High Courts02 Apr 2009Dismissed
Ramji Das Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 2010 Raj 43 : (2009) 4 RLW 3099
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 38(4)
High Courts02 Apr 2009
The State of Rajasthan Vs Bhairun Singh
Rajasthan High Court · (2009) 04 RAJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 174Employees Compensation Act, 1923 — Section 3, 30
High Courts02 Apr 2009Allowed
Gulam Kabeer Ahmed Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1308
Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 4
High Courts02 Apr 2009
Hindustan Coca Cola Beverages Pvt. Ltd. and Another Vs State of Raj. and Others
Rajasthan High Court · (2009) 04 RAJ CK 0068
Rajasthan Sales Tax Act, 1994 — Section 15Rajasthan Value Added Tax Act, 2003 — Section 8(3)
High Courts02 Apr 2009
Jaipur Vidhyut Vitran Nigam Limited and Others Vs Ram Bharosi Kedarnath
Rajasthan High Court · (2009) 3 CivCC 413 : (2010) 8 RCR(Criminal) 1969 : (2009) 3 RLW 2670
Electricity Act, 1910 — Section 26(6)
High Courts02 Apr 2009Allowed
Surendra Singh Vs Vijai Singh
Rajasthan High Court · (2009) 04 RAJ CK 0011
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts01 Apr 2009Dismissed
Bhagwan Das Sindhi Vs Gopesh Mishra and Others
Rajasthan High Court · (2009) 04 RAJ CK 0075
Rajasthan Rent Control Act, 2001 — Section 6, 9
High Courts01 Apr 2009
Advani Hotels and Resorts (India) Ltd. Vs State and Others
Rajasthan High Court · (2009) 04 RAJ CK 0073
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts01 Apr 2009Allowed
Prabhu Narayan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 529
High Courts01 Apr 2009
Ramesh Chand Trivedi Vs Bharat Petroleum Corporation Ltd. and Another
Rajasthan High Court · (2009) 04 RAJ CK 0006
Constitution of India, 1950 — Article 14
High Courts31 Mar 2009Dismissed
Kanta Sharma (Smt.) Vs Tulsi Ram
Rajasthan High Court · (2009) 3 RLW 2654
Hindu Marriage Act, 1955 — Section 24Limitation Act, 1963 — Section 5
High Courts30 Mar 2009Dismissed
Manoj Kumar @ Manish Vs State of Rajasthan
Rajasthan High Court · (2009) 03 RAJ CK 0098
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts30 Mar 2009
Leeladhar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 1 RLW 604
Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts27 Mar 2009Allowed
Vikrant Dahiya @ Vikki and Another Vs State
Rajasthan High Court · (2009) 03 RAJ CK 0097
Penal Code, 1860 (IPC) — Section 120B, 471
High Courts27 Mar 2009Dismissed
Mohd. Yusuf Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Another
Rajasthan High Court · (2009) 2 WLN 211
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Mar 2009
Babu Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2009) CriLJ 4362 : (2010) 7 RCR(Criminal) 285 : (2010) 1 RLW 240 : (2009) 3 WLN 9
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 190Penal Code, 1860 (IPC) — Section 147, 188, 379, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts26 Mar 2009Allowed
Surajratan Vs Harikishan and Another
Rajasthan High Court · (2009) 2 WLN 177