High Courts20 Mar 2009Dismissed
Jagmal Singh Yadav and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 4 RLW 3124
Evidence Act, 1872 — Section 32Explosive Substances Act, 1908 — Section 4, 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,215 of 2,241
High Courts20 Mar 2009Dismissed
State of Rajasthan Vs Krishan Kumar and Another
Rajasthan High Court · (2009) 03 RAJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Mar 2009Dismissed
Rajnikant Agrawal Vs Gopali Devi Meena and Others
Rajasthan High Court · (2010) 2 RCR(Criminal) 65 : (2010) 1 RLW 75
Criminal Procedure Code, 1973 (CrPC) — Section 145(4), 146
High Courts18 Mar 2009Allowed
Karni Singh Rathore Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 1 RLW 34
Penal Code, 1860 (IPC) — Section 120B, 166, 466
High Courts18 Mar 2009Allowed
Jay Kisan Traders Vs Krishi Upaj Mandi Samiti and Another
Rajasthan High Court · (2009) 03 RAJ CK 0064
Rajasthan Agricultural Produce Markets Act, 1961 — Section 16
High Courts18 Mar 2009Allowed
Shri Kishan Agrawal Vs State and Another
Rajasthan High Court · (2009) 03 RAJ CK 0016
Rajasthan Freedom Fighters Aid (Swantantrata Senani Samman Pension) Rules, 1959 — Rule 2
High Courts17 Mar 2009
Banwari Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 420
Penal Code, 1860 (IPC) — Section 143, 323, 452
High Courts17 Mar 2009Dismissed
Kailash Chand Rana Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 338
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts17 Mar 2009Allowed
Shri Kanwar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 473
High Courts17 Mar 2009Allowed
Prem Babu @ Vinod Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RLW 2434
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 311Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 165
High Courts17 Mar 2009
Basanti Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 03 RAJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 164, 233, 313, 394Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts17 Mar 2009
Commissioner of Income Tax Vs Multimetals Ltd.
Rajasthan High Court · (2009) 183 TAXMAN 183
Income Tax Act, 1961 — Section 256, 37
High Courts17 Mar 2009
S. Zoraster and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (2009) 182 TAXMAN 52
Income Tax Act, 1961 — Section 10, 14, 144B, 256, 45
High Courts17 Mar 2009Dismissed
Rob Mathys India Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 4 RLW 2876
Constitution of India, 1950 — Article 226, 227
High Courts17 Mar 2009Dismissed
Commissioner of Income Tax Vs Ragisthan Private Ltd.
Rajasthan High Court · (2010) 189 TAXMAN 32
Income Tax Act, 1961 — Section 212(2)(a), 273(1)(b)
High Courts17 Mar 2009Allowed
Indian Oil Corpn. Ltd. and Hindustan Petroleum Corpn. Ltd. Vs State and Others
Rajasthan High Court · (2009) 03 RAJ CK 0006
COMPANIES ACT, 1956 — Section 3, 617Land Acquisition Act, 1894 — Section 3, 4, 51, 5A, 6Stamp Act, 1899 — Section 2, 33
High Courts16 Mar 2009Dismissed
Rajendra Baheti Vs Addl. District Judge (FT) No. 2 and Others
Rajasthan High Court · (2009) 2 WLN 94
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Mar 2009Allowed
Ummed Raj Vs Babulal Soni and Others
Rajasthan High Court · (2009) 3 RLW 2483
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts16 Mar 2009Dismissed
State of Rajasthan Vs Devi Singh
Rajasthan High Court · (2009) 2 WLN 241
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts16 Mar 2009Allowed
Surendra Singh Vs Commercial Taxes Officer, Anti Evasion, Commercial Taxes Department
Rajasthan High Court · (2009) 03 RAJ CK 0027
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(5)