High Courts26 Mar 2009
Rameshwar Lal Vs Hindustan Zinc Ltd. and Another
Rajasthan High Court · (2009) 3 LLJ 689 : (2009) 7 SLR 543
Industrial Disputes Act, 1947 — Section 33
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,214 of 2,241
High Courts26 Mar 2009Allowed
Manu Mittal Vs Vice Chancellor Examination and Others
Rajasthan High Court · (2009) 03 RAJ CK 0061
All India Council for Technical Education Act, 1987 — Section 10, 5, 6Constitution of India, 1950 — Article 14University Grants Commission Act, 1956 — Section 3
High Courts26 Mar 2009Allowed
Babu Singh Vs The Board of Revenue and Others
Rajasthan High Court · (2009) 2 WLN 4
Rajasthan Land Revenue Act, 1956 — Section 82
High Courts26 Mar 2009
Kundan Singh Vs J.V.V.N.L. and Others
Rajasthan High Court · (2009) 4 RLW 3411
High Courts25 Mar 2009
National Insurance Co. Ltd. Vs Smt. Mohini Devi and Others
Rajasthan High Court · (2009) 2 WLN 186
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts25 Mar 2009
Malhan Construction and Others Vs N.K. Gupta and Another
Rajasthan High Court · (2009) 03 RAJ CK 0063
Civil Procedure Code, 1908 (CPC) — Section 11, 151, 20, 30, 96Evidence Act, 1872 — Section 114, 90, 91, 92, 93Specific Relief Act, 1963 — Section 16, 20
High Courts25 Mar 2009Allowed
Ramlal (died) through LR and Others Vs Girdharlal and Others
Rajasthan High Court · AIR 2010 Raj 25 : (2010) 4 CivCC 204 : (2011) 7 RCR(Criminal) 99 : (2009) 4 RLW 2960
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Mar 2009Allowed
Satya Narain and Others Vs District Judge and Others
Rajasthan High Court · (2009) 03 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Section 141, 151Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 340, 397, 401, 482
High Courts24 Mar 2009
University of Rajasthan and Another Vs Gopal Sharan Gupta
Rajasthan High Court · (2009) 122 FLR 848 : (2010) 1 LLJ 216 : (2009) 3 RLW 2432
Industrial Disputes Act, 1947 — Section 25F
High Courts24 Mar 2009Dismissed
Satish Chandra Vs State of Rajasthan and Another
Rajasthan High Court · (2009) CriLJ 4168 : (2010) 7 RCR(Criminal) 8 : (2009) 4 RLW 2842
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471
High Courts24 Mar 2009
Syed Ahmad Ali Razvi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 1 RLW 624
Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts23 Mar 2009
Shakti Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 03 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 326, 341, 379
High Courts23 Mar 2009Allowed
Rajendra Dutt Sharma Vs State and others
Rajasthan High Court · (2009) 122 FLR 648 : (2009) 2 WLN 556
High Courts23 Mar 2009Dismissed
Ganpati Diagnostic Centre Vs State of Raj and Others
Rajasthan High Court · (2009) 3 RLW 1976
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227
High Courts23 Mar 2009Allowed
State of Rajasthan Vs Dev Chand and Others
Rajasthan High Court · (2009) 03 RAJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts23 Mar 2009Allowed
Kailash Narayan Vs Civil Judge (JD) and Another
Rajasthan High Court · (2009) 2 WLN 38
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 10
High Courts23 Mar 2009Dismissed
National Insurance Co. Ltd. Vs Ram Dayal Sethi and Others Ram Dayal Sethi and Others Vs Rajkumar and Others
Rajasthan High Court · (2009) 03 RAJ CK 0041
High Courts23 Mar 2009
Suman Rathore and Others Vs Chunnilal and Others
Rajasthan High Court · (2011) ACJ 154
High Courts20 Mar 2009Dismissed
Jayenn India Private Limited Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2009) 03 RAJ CK 0050
Constitution of India, 1950 — Article 226
High Courts20 Mar 2009Dismissed
Prem Kumar Dhandu Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2616 : (2009) 4 WLN 49
Constitution of India, 1950 — Article 14, 141, 19, 21, 226