Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379, 411Prevention of Damage to Public Property Act, 1984 — Section 3

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High Courts09 Mar 2009Allowed

Smt. Nazma Vs State of Rajasthan

Rajasthan High Court · (2010) 1 RCR(Criminal) 581 : (2009) 4 RLW 3249

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 8

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High Courts09 Mar 2009Dismissed

Jai Prakash @ Jelly Vs State of Rajasthan State of Rajasthan Vs Mahendra and Others

Rajasthan High Court · (2009) 03 RAJ CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120B, 193, 194, 201, 203

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High Courts09 Mar 2009Dismissed

Smt. Jamna Devi Vs State and Lalaram and Laxmi Devi

Rajasthan High Court · (2009) 03 RAJ CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 173, 438, 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts09 Mar 2009Allowed

Dan Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2009) 03 RAJ CK 0036

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 27

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High Courts09 Mar 2009Allowed

Sarswati Exports and Others Vs S.N. Kapoor

Rajasthan High Court · (2009) 3 RLW 2421

Criminal Procedure Code, 1973 (CrPC) — Section 407, 408, 482

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High Courts06 Mar 2009Dismissed

Dhanna and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2009) 03 RAJ CK 0049

Constitution of India, 1950 — Article 136, 14, 21, 226, 300ALand Acquisition Act, 1894 — Section 11A, 17, 4, 6

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High Courts06 Mar 2009

Mahi Ram Bishnoi Vs Khem Raj Choudhary and Others

Rajasthan High Court · (2009) 2 RLW 1471 : (2009) 1 RLW 735

Constitution of India, 1950 — Article 214, 215, 225, 226, 227

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High Courts06 Mar 2009Allowed

Amitava Mukherjee Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 RCR(Criminal) 393 : (2009) 4 RLW 3245

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 120B, 201, 420, 465

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High Courts06 Mar 2009

Vandana Bansal and Another Vs Krishan Gopal and Others

Rajasthan High Court · (2011) ACJ 88 : (2011) 1 TAC 990

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High Courts05 Mar 2009Dismissed

Sumat Prakash Jain Vs Smt. Laxmi

Rajasthan High Court · AIR 2010 Raj 63 : (2010) 1 CivCC 567 : (2010) 7 RCR(Civil) 1102 : (2010) 1 RLW 398

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High Courts05 Mar 2009

Mahendra Murari @ Babu and Girish Chandra Boss Vs The State of Rajasthan

Rajasthan High Court · (2009) 2 WLN 179

Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 395, 397

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High Courts05 Mar 2009

Commissioner of Income Tax Vs Saraf Textile Mills

Rajasthan High Court · (2009) 03 RAJ CK 0076

Income Tax Act, 1961 — Section 35B

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