High Courts13 Apr 2009Dismissed
Ram Khiladi Lodda Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0008
Rajasthan Co-operative Societies Act, 2001 — Section 104, 57
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,212 of 2,241
High Courts10 Apr 2009Dismissed
Santosh Kumar Vs District Collector and Others
Rajasthan High Court · (2009) 4 RLW 3487
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Apr 2009
Birdhi and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2569
Criminal Procedure Code, 1973 (CrPC) — Section 161, 360Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 324
High Courts10 Apr 2009Dismissed
Photeset India Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (2009) 04 RAJ CK 0044
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 30
High Courts10 Apr 2009Allowed
Aditya Pratap Singh Vs Rajasthan University of Health Sciences and Another
Rajasthan High Court · (2009) 4 RLW 3318
Rajasthan of Birth and Death Rules, 2000 — Rule 5
High Courts10 Apr 2009Dismissed
Smt. Urmila Kumawat Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 04 RAJ CK 0003
Constitution of India, 1950 — Article 226
High Courts09 Apr 2009Dismissed
Hariman Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3681
Criminal Procedure Code, 1973 (CrPC) — Section 161, 323, 324, 325, 394Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 379Railways Act, 1989 — Section 145
High Courts09 Apr 2009
Punjab National Bank Vs Madan Mohan Sharma and Others
Rajasthan High Court · (2009) 04 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts09 Apr 2009Allowed
Mahesh Sharma Vs Union of India (UOI) and Another
Rajasthan High Court · (2009) 04 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1Railways Act, 1989 — Section 82A
High Courts09 Apr 2009
Mohammed Hussain Vs State of Raj. and Another
Rajasthan High Court · (2009) 04 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 156, 313Penal Code, 1860 (IPC) — Section 406, 420
High Courts08 Apr 2009
Gorelal @ Gora Vs State of Rajasthan
Rajasthan High Court · (2009) 04 RAJ CK 0126
Penal Code, 1860 (IPC) — Section 376
High Courts08 Apr 2009
Paras Ram and Others Vs Brijendra Singh and Another
Rajasthan High Court · (2009) 3 CivCC 748 : (2010) 7 RCR(Civil) 1326 : (2010) 1 RLW 669
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2A
High Courts08 Apr 2009Dismissed
Ramjilal and Vijendra Singh Vs State of Raj. and Another
Rajasthan High Court · (2009) CriLJ 4224
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts08 Apr 2009Dismissed
Sandeep Soral Vs State of Rajasthan
Rajasthan High Court · (2009) 04 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts08 Apr 2009Allowed
Laldin Vs Judge, Labour Court and Another
Rajasthan High Court · (2009) 2 WLN 173
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts08 Apr 2009Allowed
Neeraj Meena Vs Principal Bharat Law College and University of Rajasthan
Rajasthan High Court · (2009) 04 RAJ CK 0043
High Courts06 Apr 2009
Mangi Lal Saini Vs Civil Judge (JD) and Another
Rajasthan High Court · (2009) 04 RAJ CK 0091
Rajasthan Rent Control Act, 2001 — Section 32
High Courts06 Apr 2009Allowed
Dhara Singh Vs Fateh Singh and Others
Rajasthan High Court · AIR 2009 Raj 132 : (2009) 3 RLW 2010
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 12, 22
High Courts06 Apr 2009Allowed
Yashpal Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0070
Penal Code, 1860 (IPC) — Section 302
High Courts06 Apr 2009
Jamna Lal Vs Ashok and Others
Rajasthan High Court · (2009) 04 RAJ CK 0042
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96