High Courts21 Apr 2009Allowed
Rajendra Kumar Jain Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0067
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,210 of 2,241
High Courts21 Apr 2009Allowed
State Bank of Bikaner and Jaipur Vs R.S. Verma
Rajasthan High Court · (2009) 4 LLJ 833 : (2009) 4 RLW 3195
High Courts20 Apr 2009Allowed
Agarwal Shiksha Saimiti (Shri) and Another Vs Sh. Nand Kishore Sharma and Others
Rajasthan High Court · (2009) 4 RLW 3393
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 16, 18
High Courts20 Apr 2009Dismissed
Smt. Mamta Sharma Vs J.P. Chandeliya and Others
Rajasthan High Court · (2009) 04 RAJ CK 0055
High Courts20 Apr 2009Dismissed
Smt. Abha Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0054
High Courts20 Apr 2009Dismissed
M.P. Bhatnagar (Dr.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 4 RLW 2965
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 226, 227
High Courts17 Apr 2009Dismissed
Cross Country Hotels Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 04 RAJ CK 0071
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(12), 13(4)
High Courts17 Apr 2009Dismissed
Ramniwas, Sarvan Singh Bhati and Gopal Lal Sain Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 04 RAJ CK 0046
Constitution of India, 1950 — Article 14, 16, 21, 254, 39Industrial Disputes Act, 1947 — Section 25F
High Courts17 Apr 2009Dismissed
Vijay Kumar Vs State and Others
Rajasthan High Court · (2009) 04 RAJ CK 0040
Constitution of India, 1950 — Article 14, 226(3)
High Courts17 Apr 2009Dismissed
State of Rajasthan Vs Balram and Another
Rajasthan High Court · (2009) 4 RLW 3027
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts17 Apr 2009
Neha Sharma (Dr.) Vs Raj. University of Health Sciences
Rajasthan High Court · (2010) 1 RLW 877
Rajasthan University Act, 1946 — Ordinance 278E
High Courts16 Apr 2009Dismissed
Managing Committee, Panabai Ramnath Poddar Senior Secondary School Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 402
Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 45
High Courts16 Apr 2009Allowed
Smt. Mana Bai Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 04 RAJ CK 0113
High Courts16 Apr 2009
Thawar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1501
Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts16 Apr 2009Dismissed
Bhagirath Vs Board of Revenue and Others
Rajasthan High Court · (2009) 3 WLN 186
High Courts16 Apr 2009Dismissed
Income Tax Officer Vs Smt. Gaura Devi
Rajasthan High Court · (2009) 04 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 313Income Tax Act, 1961 — Section 276CPenal Code, 1860 (IPC) — Section 181, 193
High Courts16 Apr 2009Dismissed
State of Rajasthan Vs Musaraf and Another
Rajasthan High Court · (2009) 04 RAJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 4, 9Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 54, 8
High Courts16 Apr 2009
Mohar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 617
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 302, 304B, 306, 498A
High Courts16 Apr 2009Dismissed
State of Rajasthan and Others Vs Jeewa Ram
Rajasthan High Court · (2009) 3 WLN 133
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts15 Apr 2009Allowed
M/s. Milk Specialties Ltd. Vs State of Rajasthan
Rajasthan High Court · (2009) 04 RAJ CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 482