High Courts30 Apr 2009Dismissed
Ramesh Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1113
Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,208 of 2,241
High Courts30 Apr 2009Allowed
Munshi Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 353
Constitution of India, 1950 — Article 123Essential Commodities (Amendment) Ordinance, 1998 — Section 3
High Courts30 Apr 2009Allowed
Gopi Vs Board of Revenue and Others
Rajasthan High Court · (2009) 2 WLN 479
Rajasthan Tenancy Act, 1955 — Section 183B
High Courts30 Apr 2009
Karaj Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2424
Arms Act, 1959 — Section 25, 3, 30Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts30 Apr 2009Dismissed
Surendra Kumar Jain Vs Jaipur Development Authority and Others
Rajasthan High Court · (2009) 04 RAJ CK 0061
Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts30 Apr 2009Dismissed
Shankar Lal Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1473
Penal Code, 1860 (IPC) — Section 376
High Courts29 Apr 2009
Salim and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 4 RLW 3017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 396
High Courts29 Apr 2009Allowed
Suresh Mitthalal Shah Vs State of Rajasthan
Rajasthan High Court · (2009) 04 RAJ CK 0059
Penal Code, 1860 (IPC) — Section 120B, 394, 406
High Courts29 Apr 2009Allowed
A.C.T.O., Anti Evasion Vs Power One Micro System (P) Ltd.
Rajasthan High Court · (2009) 3 RLW 2675 : (2009) 12 Vat Reporter 70 : (2010) 29 VST 10
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts29 Apr 2009Allowed
Som Nath Vig Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2506 : (2010) 1 SLR 409
High Courts28 Apr 2009
Kanhalya Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 4 RLW 3426
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 394Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts28 Apr 2009Allowed
J.V.V.N. Ltd. and Others Vs Smt. Parinitoo Jain and Another
Rajasthan High Court · AIR 2009 Raj 119 : (2009) 4 CivCC 610 : (2009) 4 CivCC 699 : (2009) 4 RLW 2971
Constitution of India, 1950 — Article 14
High Courts28 Apr 2009Dismissed
A.C.T.O., Flying Squad Vs Derby Textile Pvt. Ltd.
Rajasthan High Court · (2009) 12 Vat Reporter 74 : (2010) 27 VST 363
High Courts28 Apr 2009Allowed
Mazid Vs Smt. Raj Kunwar and Others
Rajasthan High Court · (2009) 3 WLN 202
Motor Vehicles Act, 1988 — Section 147
High Courts27 Apr 2009Allowed
Madan Lal Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 2 RLW 1519
Rajasthan Panchayati Raj Rules, 1996 — Rule 266
High Courts27 Apr 2009Allowed
Bar Council of Rajasthan Vs Parmanand Sharma and Another
Rajasthan High Court · AIR 2009 Raj 120 : (2010) 1 RLW 301
Advocates Act, 1961 — Section 28
High Courts27 Apr 2009
Krishi Upaj Mandi Samiti Vs Shree Gopal Products and Others
Rajasthan High Court · AIR 2009 Raj 121 : (2011) 7 RCR(Civil) 1487 : (2009) 4 RLW 3413
High Courts27 Apr 2009
Sogani Brothers Vs Kuwait Airways Corp.
Rajasthan High Court · (2009) 4 RLW 3608
High Courts27 Apr 2009
Rajkumar Taluka and Another Vs The Jaipur Development Authority Tribunal and Others
Rajasthan High Court · (2009) 3 WLN 33
Jaipur Development Authority Act, 1982 — Section 17(4)
High Courts24 Apr 2009Dismissed
Superintendent (Prosecution) Vs Sita Ram Somani and Another
Rajasthan High Court · (2009) 4 RLW 3430
Constitution of India, 1950 — Article 23Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108, 11, 110, 135