High Courts11 May 2009Allowed
LRs of Shri Dharam Singh Vs The Chairman-cum-Managing Director, Rajasthan Financial Corporation and Others
Rajasthan High Court · (2009) 3 WLN 92
State Financial Corporations Act, 1951 — Section 32G
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,206 of 2,241
High Courts11 May 2009Allowed
Praveen Kumar and Another Vs District Collector and Another
Rajasthan High Court · (2009) 3 WLN 135
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ARajasthan Panchayat Act, 1953 — Section 27A
High Courts08 May 2009Allowed
Bhagwati Lal Vs Maharana Pratap University of Agriculture and Technology and Others
Rajasthan High Court · (2009) 2 WLN 311
High Courts08 May 2009Allowed
Naterpal Singh and Others Vs District and Sessions Judge, Sri Ganganagar and Others
Rajasthan High Court · (2009) 2 WLN 206
High Courts08 May 2009Allowed
Apex Metchem (P) Ltd. Vs Income Tax Appellate Tribunal Jaipur Bench and Others
Rajasthan High Court · (2009) 224 CTR 488 : (2009) 318 ITR 48 : (2009) 184 TAXMAN 243
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 132, 154, 158BC, 158BD
High Courts08 May 2009Allowed
Prathvi Raj Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 379
High Courts08 May 2009Dismissed
Nahar Singh and Another Vs Kastoori and Another
Rajasthan High Court · (2009) 4 RLW 3094 : (2009) 3 WLN 319
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68
High Courts08 May 2009Dismissed
Hari Mohan Meena Vs Prem Singh
Rajasthan High Court · (2010) CriLJ 404 : (2011) 7 RCR(Criminal) 973 : (2009) 4 RLW 3355
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts08 May 2009
Ram Swaroop Mewada Vs Rajasthan and Others
Rajasthan High Court · (2009) 05 RAJ CK 0063
High Courts08 May 2009
Vatan Press, 'Sudarma' Vs The Regional Provident Fund Commissioner/Assistant Provident Fund Commissioner, Employees Provident Fund Organization
Rajasthan High Court · (2009) 122 FLR 640 : (2009) 4 LLJ 276 : (2010) 1 RLW 297
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7I
High Courts06 May 2009Allowed
Bhagwan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 05 RAJ CK 0134
National Security Act, 1980 — Section 3(3)
High Courts06 May 2009Dismissed
A.C.T.O. Vs Jodhpur Gases
Rajasthan High Court · (2009) 12 Vat Reporter 52 : (2009) 4 WLN 7
Constitution of India, 1950 — Article 21
High Courts06 May 2009
Gopal Prasad Varshney Vs Bank of Rajasthan Ltd.
Rajasthan High Court · (2009) 4 LLJ 225 : (2009) 3 RLW 2029 : (2010) 1 SLR 768 : (2009) 3 WLN 571
Banking Regulation Act, 1949 — Section 35, 5, 5ACOMPANIES ACT, 1956 — Section 11, 21, 23, 24, 3Constitution of India, 1950 — Article 12, 14, 19, 226, 32
High Courts06 May 2009Allowed
Rahul Gupta and Others Vs The State of Rajasthan
Rajasthan High Court · (2010) 1 DMC 123 : (2009) 4 RLW 2967
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 498A
High Courts06 May 2009Dismissed
Rajesh Kumar Vs Union of India (UOI)
Rajasthan High Court · (2009) 122 FLR 845 : (2009) 4 RLW 2873
High Courts06 May 2009Allowed
Col. Chandra Singh Shekhawat (Retd.) Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 05 RAJ CK 0043
Constitution of India, 1950 — Article 14, 19, 21, 226, 300A
High Courts05 May 2009Allowed
Oriental Insurance Company Ltd. Vs Smt. Laxmi Devi and Others
Rajasthan High Court · (2009) 3 WLN 372
High Courts05 May 2009Allowed
Chandarya and Another Vs Mohan and Others
Rajasthan High Court · (2009) 3 WLN 56
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 May 2009Allowed
Ajaib Singh Vs Tehsildar (Revenue) and Another
Rajasthan High Court · (2009) 3 WLN 140
Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 13(1)