High Courts28 May 2009
Range Forest Officer Vs Jeeto Devi and Another
Rajasthan High Court · (2009) 3 WLN 179
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,203 of 2,241
High Courts28 May 2009
Ram Gopal Verma Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 3 WLN 174
High Courts26 May 2009Dismissed
Stone Crusher Association Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3105
Rajasthan Sales Tax Act, 1994 — Section 15, 4(1)
High Courts26 May 2009
Gyanendra Kumar Pareek Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3134
Constitution of India, 1950 — Article 226
High Courts26 May 2009
Miss Divya Gupta, Miss Heena Soni and Mohd. Zibran Vs Raj. University of Health Science and Others
Rajasthan High Court · (2009) 05 RAJ CK 0054
High Courts26 May 2009Allowed
Baroda Rajasthan Gramin Bank Vs Megh Raj Soni and Others
Rajasthan High Court · (2009) 4 RLW 3405
High Courts26 May 2009Allowed
State of Rajasthan Vs Hans Raj Singh and Another
Rajasthan High Court · (2009) 3 WLN 83
Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts25 May 2009
Datar Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 607 : (2009) 1 RLW 607
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(1)
High Courts25 May 2009Allowed
Prathvi Singh Jodha Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 62
Constitution of India, 1950 — Article 226
High Courts25 May 2009Allowed
Shabnam Bano Vs Mohd. Rafiq and Others
Rajasthan High Court · (2009) 4 RLW 3158
Constitution of India, 1950 — Article 14, 15Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts22 May 2009Dismissed
The State of Rajasthan Vs Jawahara Ram
Rajasthan High Court · (2009) 2 WLN 593
Opium Act, 1878 — Section 9
High Courts22 May 2009Dismissed
State of Rajasthan Vs Om Prakash and Another
Rajasthan High Court · (2010) 3 RLW 1959
Penal Code, 1860 (IPC) — Section 120B, 366, 376
High Courts22 May 2009Allowed
Ramesh Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 05 RAJ CK 0084
Constitution of India, 1950 — Article 19, 21
High Courts22 May 2009
Indra Kumar Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 2919
Rajasthan Subordinate Service (Recruitment and Other Conditions of Service) Rules, 2001 — Rule 49
High Courts21 May 2009Allowed
Birji Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 05 RAJ CK 0085
Industrial Disputes Act, 1947 — Section 29
High Courts21 May 2009
Antar Kanwar (Smt.) and Others Vs R.S.E.B.
Rajasthan High Court · (2009) 4 RLW 3362 : (2009) 4 WLN 128
Fatal Accidents Act, 1855 — Section 1A
High Courts21 May 2009Allowed
Gopalak Goshi Samaj Sewa Samity Vs Nagar Parishad and Another
Rajasthan High Court · (2009) 4 RLW 3112 : (2009) 3 WLN 297
Penal Code, 1860 (IPC) — Section 379
High Courts21 May 2009
New India Assurance Co. Ltd. Vs Smt. Asha Devi Garg and Others
Rajasthan High Court · (2010) 4 RLW 3763
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 5, Order 6 Rule 1, Order 6 Rule 17, Order 6 Rule 2Contract Act, 1872 — Section 230General Clauses Act, 1897 — Section 6A
High Courts20 May 2009Allowed
Sudi Bai (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 22
Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agriculture Land for Residential and Commercial Purposes in Urban Areas) Rules, 1981 — Rule 19
High Courts20 May 2009Allowed
Som Distilleries and Breweries Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3174
Constitution of India, 1950 — Article 226, 227