High Courts07 Jul 2009
Gurmel Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 07 RAJ CK 0085
Penal Code, 1860 (IPC) — Section 467, 468, 471
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,201 of 2,241
High Courts07 Jul 2009
Shiv Narayan Vs Babu Ram Mali and Others
Rajasthan High Court · (2011) 1 TAC 493
High Courts06 Jul 2009Dismissed
Subhan Khan Vs LRs. of late Pukhe Khan and Another
Rajasthan High Court · (2009) 4 RLW 2811
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Jul 2009Allowed
Mukesh Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 07 RAJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Jul 2009
State Vs Makhan Khan
Rajasthan High Court · (2009) 07 RAJ CK 0001
Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 3, 8
High Courts03 Jul 2009Dismissed
LRs of late Ganga Singh Vs Jethmal and Others
Rajasthan High Court · (2009) 3 RLW 2514 : (2009) 3 WLN 253
High Courts03 Jul 2009Allowed
Ratan Lal Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 4221 : (2010) 2 Crimes 42 : (2010) 7 RCR(Criminal) 544 : (2010) 2 RLW 1388
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 311, 375, 376, 511
High Courts03 Jul 2009Dismissed
Vaman Narayan Ghiya and Others Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 4729 : (2010) 6 RCR(Criminal) 572 : (2010) 1 RLW 925
Antiquities and Art Treasures Act, 1972 — Section 14, 5Penal Code, 1860 (IPC) — Section 380, 411
High Courts03 Jul 2009Dismissed
Dadua @ Pooran @ Mawasi and Others Vs State of Rajasthan
Rajasthan High Court · (2010) 3 RCR(Criminal) 313 : (2010) 2 RLW 1375
Penal Code, 1860 (IPC) — Section 395
High Courts03 Jul 2009Dismissed
Mahesh Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1637
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts03 Jul 2009Dismissed
Mohammad Salim Vs State of Rajasthan
Rajasthan High Court · (2010) 2 RLW 1790
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts03 Jul 2009
Rameshwar Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 07 RAJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 482Rajasthan Forest (Produce Transit) Rules, 1957 — Rule 2, 3
High Courts03 Jul 2009Dismissed
Santosh Kumar Banthia Vs Indian Oil Corporation Ltd. and Others
Rajasthan High Court · (2009) 3 WLN 308
Constitution of India, 1950 — Article 226
High Courts02 Jul 2009
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (2009) 07 RAJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts01 Jul 2009
B.R. Jyani (Shri) Vs Shri Nathu Lal Sharma and Another
Rajasthan High Court · (2010) 124 FLR 335 : (2010) 1 RLW 903
Industrial Disputes Act, 1947 — Section 17B
High Courts29 Jun 2009
Collector of Customs Vs Shri Gunwant Lal Godawat
Rajasthan High Court · (2011) 267 ELT 165 : (2010) 1 RLW 764
Gold (Control) Act, 1968 — Section 73
High Courts29 Jun 2009
Prem Chand Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 316
High Courts29 Jun 2009Dismissed
LR of Keshar Deo Lohia Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 38
Contract Act, 1872 — Section 39
High Courts29 Jun 2009
Rajendra Kumar and Others Vs A.D.J. and Others
Rajasthan High Court · (2010) 1 RLW 39 : (2009) 3 WLN 113
Constitution of India, 1950 — Article 226, 227
High Courts29 Jun 2009Allowed
Ashok Kumar Jain Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 3 WLN 142