COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,191 of 2,241

High Courts14 Sept 2009Dismissed

Shamsher Singh and Another Vs Devender Singh and Another

Rajasthan High Court · (2009) 09 RAJ CK 0029

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12

High Courts14 Sept 2009Dismissed

Lali (Smt.) and Others Vs Ramesh and Others

Rajasthan High Court · (2009) 3 WLN 603

High Courts14 Sept 2009Allowed

Deepak Arora and Another Vs State of Rajasthan

Rajasthan High Court · (2009) 09 RAJ CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 186, 189

High Courts14 Sept 2009Allowed

Gajendra Singh Vs State of Raj. and Others

Rajasthan High Court · (2010) 1 WLN 549

Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 2

High Courts11 Sept 2009

Nekiram and Others Vs State of Rajasthan

Rajasthan High Court · (2009) 09 RAJ CK 0091

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468

High Courts11 Sept 2009Dismissed

Koyal Bhati Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 55

Constitution of India, 1950 — Article 226(3)

High Courts11 Sept 2009Allowed

Trilochan Singh Vs R.R.V.P.N. Ltd. and Others

Rajasthan High Court · (2009) 09 RAJ CK 0032

High Courts11 Sept 2009Allowed

Dalchand Paliwal Vs State of Rajasthan and Others

Rajasthan High Court · (2009) 09 RAJ CK 0031

Rajasthan Service Rules, 1951 — Rule 53, 54

High Courts10 Sept 2009

State Vs Murad

Rajasthan High Court · (2009) 09 RAJ CK 0097

Criminal Procedure Code, 1973 (CrPC) — Section 313

High Courts10 Sept 2009Allowed

Ghanshyam Mantri and Another Vs Civil Judge (Sr. Division) and Others

Rajasthan High Court · (2009) 09 RAJ CK 0089

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 7

High Courts10 Sept 2009Dismissed

Puran Nath and Others Vs State and Others

Rajasthan High Court · (2009) 09 RAJ CK 0088

Constitution of India, 1950 — Article 226Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 46, 46(2)

High Courts10 Sept 2009Dismissed

Ram Prakash Pathak Vs State and Others

Rajasthan High Court · (2009) 09 RAJ CK 0070

Constitution of India, 1950 — Article 14

High Courts10 Sept 2009Allowed

Parasmal Vs Sushil Kumar

Rajasthan High Court · (2009) 09 RAJ CK 0027

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17

High Courts10 Sept 2009Dismissed

Commissioner of Income Tax Vs Golecha Properties (P.) Ltd.

Rajasthan High Court · (2009) 09 RAJ CK 0019

Income Tax Act, 1961 — Section 104

High Courts10 Sept 2009Allowed

Amarveer Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 3 BC 26

Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 11, 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 389, 437, 437(3), 439, 446A

High Courts09 Sept 2009Allowed

Balkaran Singh Vs State of Rajasthan

Rajasthan High Court · (2009) 09 RAJ CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)

High Courts09 Sept 2009Allowed

Hargovind Singh @ Channi Sardar and Another Vs Rakesh Kumar and Others

Rajasthan High Court · (2009) 09 RAJ CK 0077

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts09 Sept 2009Allowed

Durga Singh Rathore Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 22

High Courts09 Sept 2009Allowed

Smt. Mranalini and Others, Smt. Chitra and Others and Beni Ram and Another Vs Roop Lal and Another

Rajasthan High Court · (2009) 4 WLN 60

Motor Vehicles Act, 1988 — Section 140

High Courts09 Sept 2009Allowed

Smt. Neetu Bohara Vs State of Rajasthan and Others

Rajasthan High Court · (2010) 1 WLN 420

Rajasthan Service Rules, 1951 — Rule 103