High Courts17 Nov 2009Allowed
Lalit Kumar Bairwa and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 11 RAJ CK 0042
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,182 of 2,241
High Courts17 Nov 2009Allowed
State of Rajasthan Vs Brijlal
Rajasthan High Court · (2010) CriLJ 1000 : (2010) 7 RCR(Criminal) 200 : (2010) 2 RLW 1512
Arms Act, 1959 — Section 25(1)(a), 27Penal Code, 1860 (IPC) — Section 302, 307
High Courts17 Nov 2009
Prem Nidhi Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 246
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts17 Nov 2009
Sudhir Barman and Others Vs Suraj Karan and Another
Rajasthan High Court · (2011) 1 TAC 476
High Courts17 Nov 2009
Abdul Zabbar and Another Vs Kulwant Singh and Others
Rajasthan High Court · (2011) 1 TAC 480
High Courts17 Nov 2009Allowed
Gopilal Vs Executive Officer, Municipal Board and Others
Rajasthan High Court · (2010) 1 WLN 12
Industrial Disputes Act, 1947 — Section 25F
High Courts17 Nov 2009
Vijay Laxmi Banirot (Rathore) Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 11 RAJ CK 0005
High Courts17 Nov 2009
Vishnu Dutt Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 11 RAJ CK 0001
Constitution of India, 1950 — Article 14
High Courts16 Nov 2009Dismissed
Sampat Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 315
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 10(1)
High Courts16 Nov 2009Allowed
Hindustan Engineering Co. Vs Kailash Chand and Others
Rajasthan High Court · (2010) 3 RLW 2598
Rent Control Act, 2001 — Section 32
High Courts16 Nov 2009Dismissed
Chief Engineer, Public Works Department Vs Dilip Singh and Another
Rajasthan High Court · (2010) 1 WLN 287
High Courts16 Nov 2009Dismissed
Bacchu Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 Crimes 63 : (2010) 1 WLN 237
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 354(6)Hindu Marriage Act, 1955 — Section 24
High Courts16 Nov 2009Dismissed
Navratan and Others Vs Board of Revenue and Others
Rajasthan High Court · (2010) 1 WLN 285
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Constitution of India, 1950 — Article 227
High Courts13 Nov 2009Dismissed
State of Rajasthan Vs M.D. Lohiya and A.N. Rajappan and Others
Rajasthan High Court · (2010) 1 WLN 97
High Courts13 Nov 2009Dismissed
Narendra Singh Chhabra Vs Devishankar Sevita and Another
Rajasthan High Court · (2010) 1 WLN 228
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Nov 2009Allowed
Sonraj Vs Jamat Raj
Rajasthan High Court · (2010) 1 WLN 62
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 5Transfer of Property Act, 1882 — Section 53
High Courts12 Nov 2009Allowed
Afajal Ahmed @ Mohd. Afajal Vs Chandra Prakash and Others
Rajasthan High Court · (2010) 1 RLW 891
High Courts12 Nov 2009Allowed
Mishri Vs State of Rajasthan
Rajasthan High Court · (2009) 11 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts12 Nov 2009Allowed
Gopal Vs R.S. Kothani and Another
Rajasthan High Court · (2011) 1 TAC 229