High Courts18 Jan 2010
Ratiram Vs Devi Charan and Another
Rajasthan High Court · AIR 2010 Raj 134
General Clauses Act, 1897 — Section 14(2)Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,176 of 2,241
High Courts18 Jan 2010Dismissed
Harjeet Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 01 RAJ CK 0081
Rajasthan Colonisation Act, 1954 — Section 13A
High Courts18 Jan 2010Allowed
Hem Raj Bhavsar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 530
High Courts18 Jan 2010Allowed
Satya Narayan and Others Vs State of Raj. and Others Purkha Ram and Others Vs UOI and Others
Rajasthan High Court · (2010) 01 RAJ CK 0062
High Courts18 Jan 2010Allowed
Jai Singh Punia Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 1725 : (2010) 7 RCR(Criminal) 1067 : (2010) 2 RLW 1085
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 190, 397, 482Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 467
High Courts18 Jan 2010Dismissed
A.C.T.O. (Flying Squad) Vs C.D. Motors
Rajasthan High Court · (2010) 2 RLW 1664 : (2010) 2 WLN 280
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 78
High Courts18 Jan 2010
Pooja Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 509
High Courts18 Jan 2010Dismissed
Smt. Rajani Sahai Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 525
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Jan 2010Dismissed
Commissioner of Central Excise Vs ANS Construction Ltd.
Rajasthan High Court · (2010) 27 STT 211
Finance Act, 1994 — Section 65, 65(24)Transfer of Property Act, 1882 — Section 3
High Courts14 Jan 2010Allowed
Alcobex Metals Ltd. Vs Shesha Ram and Another
Rajasthan High Court · (2010) 01 RAJ CK 0080
Industrial Disputes Act, 1947 — Section 17B
High Courts13 Jan 2010Dismissed
Dr. [Smt.] Poonam Vs State of Ors.
Rajasthan High Court · (2010) 1 WLN 410
Constitution of India, 1950 — Article 14, 226(3)
High Courts13 Jan 2010Allowed
Shyopat Singh Bajigar, Om Prakash and Another, Surendra Kumar and Manohar Lal Parihar and Others Vs State and Others
Rajasthan High Court · (2010) 01 RAJ CK 0067
High Courts13 Jan 2010Dismissed
Baldeo Singh Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 1343 : (2010) 2 RLW 1445
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 449, 452
High Courts13 Jan 2010Allowed
Deelip Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 1 WLN 500
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 254Evidence Act, 1872 — Section 3
High Courts13 Jan 2010Allowed
Hira Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 2 WLN 178
Constitution of India, 1950 — Article 14, 16Work Charge Service Rules, 1964 — Rule 3
High Courts12 Jan 2010Dismissed
The State of Rajasthan Vs Kayamdeen and Others
Rajasthan High Court · (2010) 3 RLW 2766
Penal Code, 1860 (IPC) — Section 302, 313, 34, 404
High Courts12 Jan 2010
Jaswant Singh and Others etc. Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 1669 : (2010) 3 RLW 2359
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts11 Jan 2010Dismissed
Madan Lal Sen Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 01 RAJ CK 0071
High Courts11 Jan 2010Dismissed
Chema Ram Vs State of Raj. and Others
Rajasthan High Court · (2010) 01 RAJ CK 0053
High Courts11 Jan 2010Allowed
Vijay Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 WLN 254