High Courts25 Feb 2010Dismissed
Satya Narain Mathur Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (2010) 2 WLN 17
Rajasthan Service Emplyees Bord Employees Service Regulations, 1964 — Regulation 27
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,168 of 2,241
High Courts25 Feb 2010Allowed
New India Assurance Co. Ltd. Vs Dhanna and Others
Rajasthan High Court · (2010) 2 RLW 1336
Motor Vehicles Act, 1988 — Section 168
High Courts25 Feb 2010Allowed
Ajay @ Balya Vs State of Rajasthan
Rajasthan High Court · (2011) 8 RCR(Criminal) 1587 : (2011) 1 RLW 862
Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts25 Feb 2010Dismissed
Anand Mishra and Another Vs State and Others
Rajasthan High Court · (2010) 3 RLW 2737
Constitution of India, 1950 — Article 14University Grants Commission Act, 1956 — Section 2, 22(1), 22(2), 3
High Courts25 Feb 2010Allowed
Pankaj Soni Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 8 RCR(Criminal) 1884 : (2011) 1 RLW 187
Criminal Procedure Code, 1973 (CrPC) — Section 428Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Feb 2010Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Khem Chand
Rajasthan High Court · (2011) 44 VST 66
Rajasthan Sales Tax Act, 1994 — Section 78
High Courts24 Feb 2010Dismissed
Bhonri Devi and Others Vs Ram Khiladi and Others
Rajasthan High Court · (2010) 2 WLN 9
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts24 Feb 2010
Anil Kumar Soni and Others Vs Central Administrative Tribunal and Others
Rajasthan High Court · (2010) 3 RLW 2096 : (2010) 2 WLN 243
Administrative Tribunals Act, 1985 — Section 21
High Courts24 Feb 2010Dismissed
Ms. Rubina Bano Vs State and Another
Rajasthan High Court · (2010) 02 RAJ CK 0087
High Courts24 Feb 2010
L.Rs. of Radhu Lal Vs L.Rs. of Laxmi Lal and Another
Rajasthan High Court · (2010) 02 RAJ CK 0077
High Courts24 Feb 2010Allowed
Sadhu Ram and Another Vs Ram Kishore and Another
Rajasthan High Court · (2010) 2 WLN 409
High Courts24 Feb 2010Dismissed
Dheer Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0060
High Courts24 Feb 2010
Varda Ram and Another Vs Uma Ram and Others
Rajasthan High Court · (2010) 02 RAJ CK 0057
Rajasthan Public Trusts Act, 1959 — Section 38
High Courts24 Feb 2010Dismissed
Sharwan Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 3 RLW 1942 : (2010) 6 SLR 137
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13
High Courts24 Feb 2010Dismissed
Baldev Singh @ Kala Vs The State of Rajasthan
Rajasthan High Court · (2010) 2 WLN 19
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37, 8
High Courts24 Feb 2010Dismissed
Ramesh Charan Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 02 RAJ CK 0043
High Courts24 Feb 2010Allowed
Chand Kanwar (Smt.) and Another Vs State and Others
Rajasthan High Court · (2011) 1 RLW 191
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 498
High Courts23 Feb 2010
Mahavir Prasad Jain Vs The Divisional Commissioner and Others
Rajasthan High Court · (2010) 2 WLN 227
High Courts23 Feb 2010
Rakesh Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 4 Crimes 290 : (2010) 3 RLW 2203
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 397, 398, 399Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 27, 28, 58Penal Code, 1860 (IPC) — Section 166, 211, 220, 342, 458
High Courts23 Feb 2010
Saroj Vs Devi Singh
Rajasthan High Court · (2010) 2 WLN 353
Hindu Marriage Act, 1955 — Section 13, 13(1)