High Courts04 Mar 2010Allowed
Chouth Mal Kumawat Vs State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,167 of 2,241
High Courts04 Mar 2010Dismissed
Bhagwan Sahai Meena and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 2 WLN 501
Penal Code, 1860 (IPC) — Section 323, 427, 447, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts04 Mar 2010Allowed
Mangi Lal Vs Nagar Palika and Another
Rajasthan High Court · (2010) 03 RAJ CK 0083
Rajasthan Civil Services (Refixation of Salary) Rules, 1998 — Rule 10, 9
High Courts04 Mar 2010Dismissed
U.O.I. Vs Dilip Kumar and Others
Rajasthan High Court · (2010) 03 RAJ CK 0072
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts04 Mar 2010Dismissed
Raghuveer Singh Vs The Chief Personal Officer (Administration) and Returning Officer and Others
Rajasthan High Court · (2010) 2 WLN 260
Constitution of India, 1950 — Article 226
High Courts03 Mar 2010Allowed
Gordhan Lal Berwa Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 03 RAJ CK 0108
Administrative Tribunals Act, 1985 — Section 21
High Courts03 Mar 2010
Rajendra Prasad Joshi Vs Bal Kishan @ Balkrishan Sharma and Another
Rajasthan High Court · (2010) 2 WLN 21
Criminal Procedure Code, 1973 (CrPC) — Section 397Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts03 Mar 2010Dismissed
Uke Khan Vs State of Rajasthan
Rajasthan High Court · (2010) 03 RAJ CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 498A
High Courts03 Mar 2010
Shankar Vs State
Rajasthan High Court · (2010) 3 RLW 2039 : (2010) 2 WLN 193
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302
High Courts03 Mar 2010Dismissed
Praveen Bansal Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 4 BC 531 : (2011) 3 RCR(Criminal) 118
Criminal Procedure Code, 1973 (CrPC) — Section 339, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Mar 2010Dismissed
Gopal Bijoriwal Vs State of Rajasthan
Rajasthan High Court · (2011) 6 RCR(Criminal) 2401 : (2010) 4 RLW 3023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts26 Feb 2010Allowed
Banshi Lal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 02 RAJ CK 0076
High Courts26 Feb 2010Allowed
L.Rs. of late Shri Mohan Das Vs The Addl. District Judge No. 3 and Others
Rajasthan High Court · AIR 2010 Raj 80 : (2010) 3 RLW 2394 : (2010) 2 WLN 34
Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 16, 17
High Courts26 Feb 2010Allowed
L.Rs. of Imamudin and Others Vs Additional Civil Judge (J.D.) No. 1 and Prem Kishan
Rajasthan High Court · (2010) 2 RLW 1370 : (2010) 2 WLN 43
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts26 Feb 2010Dismissed
Manmohan Machra and Another Vs University of Rajasthan and Another
Rajasthan High Court · (2010) 3 RLW 2249
High Courts26 Feb 2010
Sanwar Mal Vs The State of Rajasthan
Rajasthan High Court · (2010) 3 RLW 2033 : (2010) 2 WLN 412
Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts25 Feb 2010Dismissed
Shafiq Mohd. and Another Vs State of Rajasthan
Rajasthan High Court · (2010) CriLJ 3197 : (2011) 6 RCR(Criminal) 1210 : (2010) 4 RLW 3692
Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 3, 8Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts25 Feb 2010
Jhamri Bai Vs State of Raj
Rajasthan High Court · (2010) 2 WLN 3
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts25 Feb 2010Dismissed
Ranjeet Das Vs The State of Rajasthan
Rajasthan High Court · (2010) 02 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts25 Feb 2010
Mohammad Asgar Mugal Vs Jahuruddin Mugal and Another
Rajasthan High Court · (2010) 257 ELT 492 : (2010) 3 RCR(Civil) 627 : (2010) 3 RLW 2054
Constitution of India, 1950 — Article 227